High Courts17 Aug 2026Allowed
Seema Kumari Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 1612
Criminal Procedure Code, 1973-Section 372, 313Indian Penal Code-Section 302Bharatiya Nagarik Suraksha Sanhita-Section 396, 404
JUDGMENT DATABASE
Search 12,31,202 Indian judgments.
12,31,202 judgments in All Courts · page 857 of 61,561
High Courts17 Aug 2026Dismissed
The State Of Bihar & Ors. Vs Dr. Anup Kumar Roy
Patna High Court · (2026) 08 PAT CK 1617
Bihar Finance Rules, 2005-Rule 131Bihar Pension Rules, 1950-Rule 43(B)Constitution of India-Article 226
High Courts17 Aug 2026Disposed Of
Alok Kumar Saigal Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1618
High Courts17 Aug 2026Disposed Of
Anish Kumar & Ors. Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1597
High Courts17 Aug 2026Disposed Of
Kali Charan Sah Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1594
ACP Scheme Rules, 2003Bihar Government Servant Grievance Redressal Rules, 2019-Rule 2(C), 3Right to Information Act, 2005
High Courts17 Aug 2026Disposed Of
Udit Bhanu Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1591
Bihar Prohibition and Excise (Amendment) Act, 2022-Section 30(a)Bihar Prohibition and Excise Act, 2016-Section 92Bihar Prohibition and Excise Rules-Rule 12(A), 12A(2)
High Courts17 Aug 2026Disposed Of
Ranju Kumari Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1590
Bihar Gram Katchahry Secretary (Employment, Service Conditions and Duties) Rules, 2014-Rule 7
High Courts17 Aug 2026Disposed Of
Ramjit Prasad @ Ramjeet Prasad Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1585
High Courts17 Aug 2026Disposed Of
Rajni Kumari Mishra Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1620
High Courts17 Aug 2026Dismissed
Surendra Prasad Ray & Ors. Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1630
High Courts17 Aug 2026Dismissed
Lakhan Prasad Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1634
High Courts17 Aug 2026Disposed Of
Khusboo Rani Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1639
Bihar Targeted Public Distribution System (Control) Order, 2016-Section 32(vii)
High Courts17 Aug 2026Allowed
Sri Niwas Singh Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1640
Arms Act, 1959-Sections 13 and 14, 14 and section 17Arms Rule, 2016-Rule 10(3), 39
High Courts17 Aug 2026Allowed
Md. Abu Zafar Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1646
Bihar Targeted Public Distribution System (Control) Order, 2016-Clause 9(v), 11(ii), Rule 9 (v)
High Courts17 Aug 2026Allowed
Saloni Kumari Vs The State Of Bihar & Anr.
Patna High Court · 2025 INSC 962
Indian Penal Code-Section 420Cr.P.C.-Section 482
High Courts17 Aug 2026Dismissed
Ram Kumari Devi Vs The State Of Bihar & Ors.
Patna High Court · 2025 INSC 1153
Cr.P.C.-Section 203, 156(3)Indian Penal Code-Sections 323, 341, 354, 420 and 406
High Courts17 Aug 2026Allowed
Subhash Ranjan Sinha Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 1658
IPC-Sections 467, 468 and 120BRTI ActCode of Criminal Procedure, 1973-Section 482, 245, 245(2), 156(1), 155(2), 202, 192, 200, sub-section (1), (2), (3), 2(g)
High Courts17 Aug 2026Dismissed
Akash Kumar Vs The State Of Bihar
Patna High Court · (2026) 08 PAT CK 1661
Indian Penal Code-Sections 273Bihar Excise Amendment Act-Section 30(a)Bihar Prohibition and Excise Act, 2016-Section 73(e)
High Courts17 Aug 2026Dismissed
Sabita Kumari Vs State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 1667
Code of Criminal Procedure-Section 482, 203, 357 CIndian Penal Code-Section 166B
High Courts17 Aug 2026Allowed
Bharat Singh Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 1691
Cr.P.C.-Section 227, 164, 482Indian Penal Code-Section 366AProhibition of Child Marriage Act, 2006-Sections 4, 5 and 6