High Courts20 Aug 2026Dismissed
Rajendra Yadav & Anr. Vs The State of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 2677
I.P.C.-Sections 304 part-II/34, 323, 341, 304 part-II, 147, 304/34
JUDGMENT DATABASE
Search 12,30,351 Indian judgments.
12,30,351 judgments in All Courts · page 802 of 61,518
High Courts20 Aug 2026Allowed
XXX & Ors. Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 2678
BNS, 2023-Section 126(2), 115(2), 117(2), 118(1), 109(1), 76, 3(5)Bhartiya Nagrik Suraksha Sanhita (BNSS), 2023-Section 482(2)
High Courts20 Aug 2026
Dharmendra Saw Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 2679
BNS, 2023-Section 303(2), 317(2)Bhartiya Nagrik Suraksha Sanhita (BNSS), 2023-Section 482(2)
High Courts20 Aug 2026Dismissed
Md. Jasim @ Fechu @ Seikhk Jashim Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 2680
IPC-Section 307, 323, 341, 325, 34, 307/149
High Courts20 Aug 2026Allowed
Dhirendra Kumar Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 2681
BNS, 2023-Section 317(5)Mines and Minerals (Development and Regulation) Act, 1957-Sections 4/21Jharkhand Mines and Mineral Concession Rules, 2004-Section 54
High Courts20 Aug 2026Dismissed
Samir Kumar Choudhary Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 2682
P.C. Act, 1988-Sections 7, 13(1)(d), 13(2), 20
High Courts20 Aug 2026Dismissed
Sanjay Nayak Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 08 JH CK 2683
I.P.C-Sections 376
High Courts20 Aug 2026Dismissed
Tabis Siraz @ Tabis @ Tabij Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 2684
BNS, 2023-Section 111(3), 308(3), 308(4), 62, 61(2)Arms Act-Section 25(1-B)(a), 25(5) and 26(2) and 35
High Courts20 Aug 2026Allowed
Kundan Kumar Pandey & Anr. Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 2685
BNS, 2023-Section 115(2), 126(2), 79, 74, 303(2), 292, 352, 351(2), 3(5)Bhartiya Nagrik Suraksha Sanhita (BNSS), 2023-Section 482(2)
High Courts20 Aug 2026Dismissed
Bina Kumari @ Bina Sharma Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 2704
BNSS, 2023-Section 528Indian Forest Act, 1927-Section 33, 30Bihar Amendment Act, 1989
High Courts20 Aug 2026Allowed
Lukas Tirkey @ Lucas Tirkey Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 2703
I.P.C.-Sections 409, 468, 469, 471, 463Cr.P.C.-Section 313
High Courts20 Aug 2026Partly Allowed
Javed Alam & Anr. Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 2694
Indian Penal Code-Section 387, 386, 386/34, 387/34
High Courts20 Aug 2026Allowed
Isha Tudu @ Pele Manjhi @ Pele Vs The State Of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 2695
IPC-Sections 147, 148, 149, 341, 323, 307, 353, 332, 333, 337, 393, 448, 427, 506, 120BArms Act-Section 27Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482(2)
High Courts20 Aug 2026Allowed
Yogendra Saw @ Yogendra Sao Vs The State of Jharkhand
Jharkhand High Court · (2026) 08 JH CK 2696
IPC-Sections 323/149, 341/149, 504/149 & 353/149, 353/149, 504/149, 147, 149, 323, 341, 353, 427, 504, 506Cr.P.C.-Section 313
High Courts20 Aug 2026Allowed
Anmol Mahato & Ors. Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 08 JH CK 2697
I.P.C.-Sections 419, 467, 468, 120B, 420, 471, 120-BCr.P.C.-Section 313
High Courts20 Aug 2026Allowed
Smt. Anita Bhakat Vs The State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 08 JH CK 2698
I.P.C.-Sections 498A, 323
High Courts20 Aug 2026Dismissed
Md. Ektaz Ansari Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 08 JH CK 2699
IPC-Sections 498A, 323, 341, 342, 307, 504/34, 323/34D.P. Act-Section 3 and 4Cr.P.C.-Section 313
High Courts20 Aug 2026Dismissed
Dulal Chatterjee Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 08 JH CK 2700
Negotiable Instruments Act-Section 138, 118 and 139Cr.P.C-Section 313
High Courts20 Aug 2026Dismissed
Md. Nazibuddin Mondal @ Tulu Mondal Vs The State Of West Bengal & Ors.
Calcutta High Court · (2026) 08 CAL CK 2819
Bharatiya Nyaya Sanhita, 2023-Section 111, 111(1)(ii), 111(1)(iii), 308, 316(2), 316(5), 317(4), 317(5), 318(3)BNSS, 2023-Section 106, 482Constitution of India-Article 226
High Courts20 Aug 2026Dismissed
Sailendra Nath Mukherjee Vs Punjab National Bank & Ors.
Calcutta High Court · (2026) 08 CAL CK 2820
Constitution of India-Article 226