High Courts20 Aug 2026Allowed
Kameshwar Chaudhary & Ors. Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 1632
Indian Penal Code-Section 498(A)
JUDGMENT DATABASE
Search 12,30,388 Indian judgments.
12,30,388 judgments in All Courts · page 804 of 61,520
High Courts20 Aug 2026Partly Allowed
Sita Ram Manjhi Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 1641
Indian Penal Code-Section 376Protection of Children from Sexual Offences Act-Section 6, 29, 42Code of Criminal Procedure-Section 164, 313
High Courts20 Aug 2026Dismissed
Ajit Kumar Gupta @ Ajeet Kumar Gupta Vs Anjali Devi
Patna High Court · (2026) 08 PAT CK 1653
Hindu Marriage Act, 1955-Section 13 (i)(a), (ia), 13(1)(i), 13(1)(ia)
High Courts20 Aug 2026Disposed Of
Durgesh Ray @ Durgesh Rai Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 1659
Code of Criminal Procedure-Section 394Bharatiya Nagarik Suraksha Sanhita-Section 435
High Courts20 Aug 2026Allowed
Manoj Ray @ Manoj Kumar Ray @ Anil Kumar Ray & Ors. Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 1662
Indian Penal Code-Section 498A, 4, 406 and 307, 307Dowry Prohibition Act-Section 4
High Courts20 Aug 2026Allowed
Niraj Mahto @ Niraj Singh Vs The State Of Bihar
Patna High Court · (2026) 08 PAT CK 1663
Indian Penal Code-Sections 304B, 201/34, 304B/34, 201Evidence Act-Section 113B
High Courts20 Aug 2026Allowed
Ajay Yadav Vs The State of Bihar
Patna High Court · (2026) 08 PAT CK 1690
Indian Penal Code-Section 307, 341, 326, 341 and 326Arms Act-Section 27Cr.P.C.-Section 161, 162, 161(1), 164, sub-section (1) of Section 162
High Courts20 Aug 2026Allowed
Md. Alam Vs The State Of Bihar
Patna High Court · (2026) 08 PAT CK 1695
Bihar Prohibition and Excise Act, 2016-Section 37(B)
High Courts20 Aug 2026Disposed Of
Ashutosh Kumar Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1705
Bihar and Orissa Public Demand Recovery Act, 1914-u/s 7, Part II, Part IV, Sections 43 and 44, 60, 62, and 63Constitution of India-Article 136
High Courts20 Aug 2026Disposed Of
Mamta Tiwari Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1707
Hindu Succession Act, 1956Hindu Succession (Amendment) Act, 2005
High Courts20 Aug 2026Disposed Of
Dinesh Prasad Kharwar Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1709
High Courts20 Aug 2026Dismissed
Guddu Kumar @ Pankaj Kumar Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 1712
Indian Penal Code-Sections 302, 120-B and 34Arms Act-Section 27Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act-Sections 3(1)(r), 3(1)(s) and 3(2)(v)
High Courts20 Aug 2026Allowed
Pankaj Dixit Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 1713
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989-Sections 3(1)(r)(s)(u)(v), 4, 3(1) (r) & (s) (u) and (v)
High Courts20 Aug 2026Dismissed
Bhadai Chaudhary Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1714
Constitution of India-Article 25, 25 and 26, 19(1)(b)
High Courts20 Aug 2026Disposed Of
Ajay Kumar Singh Vs The Food And Consumer Protection Department & Ors.
Patna High Court · (2026) 08 PAT CK 1718
High Courts20 Aug 2026Disposed Of
Sonu Kumar & Anr. Vs The State of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1719
Right to Information Act, 2005first Statute of the Bihar University of Health Sciences-Clause 11(c)
High Courts20 Aug 2026Disposed Of
Md. Badruddin Alam Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1723
High Courts20 Aug 2026Disposed Of
Kapil Deo Mehta Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1724
Bihar Government Servant Grievance Redressal Rules 2018Bihar State Government Servant (House Rent Allowance) Rules 1980
High Courts20 Aug 2026Disposed Of
M/s. Shiv Shanti Enterprises Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1727
Bihar Public Land Encroachment Act, 1956-Section 2(1), 3Rent Control ActPublic Premises (Eviction of Unauthorized Occupants) Act, 1971
High Courts20 Aug 2026Disposed Of
Ram Dayal Singh @ Ram Dayal Singh Kushwaha Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1728
Bihar Public Land Encroachment Act, 1956Bharatiya Nyaya Sanhita, 2023-Section 223