High Courts20 Aug 2026Dismissed
Poonam Kumari Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1729
JUDGMENT DATABASE
Search 12,30,388 Indian judgments.
12,30,388 judgments in All Courts · page 805 of 61,520
High Courts20 Aug 2026Disposed Of
Abhishek Kumar & Ors. Vs The Union of India & Ors.
Patna High Court · (2026) 08 PAT CK 1730
High Courts20 Aug 2026Allowed
Meera Devi @ Rakhi Kumari & Anr. Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 1731
Indian Penal Code-Section 323, 341, 504, 498A/34, 498ADowry & Prohibition Act-Section 3/4Cr.P.C.-Section 482
High Courts20 Aug 2026Allowed
Phuldeo Thakur & Anr. Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 1732
Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Section 498-ADowry Prohibition Act, 1961-Sections 3 & 4
High Courts20 Aug 2026Allowed
Md. Sakur Vs State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 1733
Indian Penal Code-Section 498(A)
High Courts20 Aug 2026Dismissed
Nitish Pratap Palit @ Nitish Pratap Pali @ Nitish Kumar Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 1734
Cr.P.C.-Section 482, 311
High Courts20 Aug 2026Dismissed
Smt. Abhilasha Kumari @ Smt. Abhilash Kumari Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1735
IPC-Section 498AD.P. Act-Section 3/4Cr.P.C.-Section 311, u/s 397(3), 482
High Courts20 Aug 2026Allowed
Kumar Gaurav Arya & Ors. Vs State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 1736
Indian Penal Code-Sections 498(A), 494, 379, 504, 506 and 34, 498ACr.P.C.-Section 156(3)Bihar Government Servant’s Conduct Rules, 1976-Rule 23
High Courts20 Aug 2026Allowed
Moin & Ors. Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 1737
Indian Penal Code-Section 498(A), 498ACr.P.C.-Section 482, 155(2), 156(1)Constitution of India-Article 226
High Courts20 Aug 2026Allowed
Gopal Sao Vs State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 1739
Indian Penal Code-Section 498(A), 498ACr.P.C.-Section 156(3)
Tribunals and Commissions20 Aug 2026Allowed
M/S. Espin Infosystems Private Limited Vs The Registrar Of Companies & Anr.
National Company Law Appellate Tribunal · (2026) 08 NCLAT CK 1829
Companies Act-Section 252 (3), 252
High Courts20 Aug 2026Disposed Of
Shersingh Yadav Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1911
BNSS, 2023-Section 483NDPS Act-Section 20(b)(ii)(C), 37Constitution of India-Article 21
High Courts20 Aug 2026Disposed Of
Haladhar Nayak Vs State Of Orissa
Orissa High Court · (2026) 08 OHC CK 1912
BNSS, 2023-Section 483BNS-Section 318(2)/318(3)/318(4)
High Courts20 Aug 2026Disposed Of
Bhagwan Bhimrao Burkul & Anr. Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1915
BNSS, 2023-Section 483, Sec.47NDPS Act-U/S. 20(b)(ii)(C), Sec.37Constitution of India-Article 22(1), 22
High Courts20 Aug 2026Disposed Of
Aswini Kumar Patra @ Patro & Anr. Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1916
BNSS, 2023-Section 483, U/S.483BNS-U/Ss.103(1)/3(5)
High Courts20 Aug 2026Partially allowed
Bibhisen Kirsani @ Bibhisen Krisani & Ors. Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1571
BNSS, 2023-Section 483NDPS Act-Sections 20(b)(ii)(C)/29, Sec. 37
High Courts20 Aug 2026Disposed Of
Dr. Labangalata Bisoi Vs State of Odisha & Anr.
Orissa High Court · 2024 INSC 906
Odisha High Court Order, 1948-Article 4Letters Patent constituting the High Court of Judicature at Patna-Clause 10Rules of the High Court of Odisha, 1948-Rule 6 of Chapter-III, 2 of Chapter-VIII
High Courts20 Aug 2026Allowed
Ashish Kumar Das & Anr. Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1572
BNSS, 2023-Section 483BNS-Section 318(4), 336(3), 61(2), 3(5)IT Act-Section 66-D
High Courts20 Aug 2026Disposed of
Saroj Kumar Pradhan @ Saroj Padhan @ Sanoj Padhan & Anr. Vs State of Odisha
Orissa High Court · (2026) 08 OHC CK 1577
BNSS-Section 483BNS-Section 317(2), 318(4), 61(2), 3(5)IT Act-Sec. 66(C), Sec. 66(D)
High Courts20 Aug 2026Disposed of
Mutura @ Umesh Ch. Sahoo & Anr. Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1573
BNSS-Section 483BNS-Section 331(4), 310(2)