High Courts24 Aug 2026Allowed
Namitha Vs State Of Karnataka
Karnataka High Court · (2026) 08 KAR CK 2114
Cr.PC-Section 438BNSS, 2023-Section 482IPC-Section 408
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 768 of 61,517
High Courts24 Aug 2026Allowed
Divya M. Vs State Of Karnataka & Anr.
Karnataka High Court · (2026) 08 KAR CK 2121
Cr.P.C-Section 438BNSS, 2023-Section 482BNS, 2023-Sections 115(2), 74, 3(5)
High Courts24 Aug 2026Allowed
Palecanda Ponnappa @ Vishal Vs The State Of Karnataka & Anr.
Karnataka High Court · (2026) 08 KAR CK 2062
BNSS-Section 528, 180, 183, 33BNS 2023-Section 239, 3(5), 64(1), 351(2), 238Foreigners Act, 1946-Section 7, 14, 7 read with 14, 7/14
High Courts24 Aug 2026
Kasukurthi Vamshi & Ors. Vs The State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · (2026) 08 AP CK 2042
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Bharatiya Nyaya Sanhita, 2023-Section 85, 3(5)Dowry Prohibition Act, 1961-Sections 3, 4
High Courts24 Aug 2026Disposed Of
Nitinkumar Dalsukhram Oza (Gurjar) Vs Vahidbhai Yakubbhai Shaikh & Anr.
Gujarat High Court · (2026) 08 GUJ CK 1631
Criminal Procedure Code, 1973-Section 378, 372, 200, 374, 378(4), 2(wa)Negotiable Instruments Act, 1881-Section 138, 143BNSS-Section 413
High Courts24 Aug 2026Dismissed
State Of Gujarat Vs Pathan Fakrudin Kalu Bashirkhan & Ors.
Gujarat High Court · (2026) 08 GUJ CK 1625
Code of Criminal Procedure, 1973-Section 378(1)(3), 313Indian Penal Code-Sections 498A, 306, 114, 498 (A), 107, 498-A, 304BDowry Prohibition Act-Sections 3 and 7
High Courts24 Aug 2026Disposed Of
Ram Chandra Yadav @ Ram Chandra Prasad Vs The State Of Bihar
Patna High Court · (2026) 08 PAT CK 1740
Indian Penal Code-Section 326, 307, 341, 324Arms Act-Section 27
High Courts24 Aug 2026Disposed Of
Prabhakar Kushwaha Vs The State Of Bihar
Patna High Court · (2026) 08 PAT CK 1741
Indian Penal Code-Section 353, 307, 34Explosive Substances Act-Sections 3 / 4
High Courts24 Aug 2026Disposed Of
Shiv Shankar Singh Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1742
Bihar Targeted Public Distribution System (Control) Order, 2016-Section 32 (vii)
High Courts24 Aug 2026Disposed Of
Surendra Gope Vs The State Of Bihar
Patna High Court · (2026) 08 PAT CK 1743
Indian Penal Code-Section 324, 3. 341, 323, 379, 307/34, 341, 307/149
High Courts24 Aug 2026Dismissed
M/s D.M. Tiwary And Partners Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1744
High Courts24 Aug 2026Allowed
Parmanand Singh & Ors. Vs State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 1745
I.P.C.-Sections 420, 468 and 477/34Cr.P.C.-Section 156(3)
High Courts24 Aug 2026Dismissed
Vinod Kumar Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1746
Cr.P.C.-Section 203Indian Penal Code-Sections 406, 420, 323, 506 and 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act-Section 3(i)(r)(s), 3(i)(r) and 3(i)(s)
High Courts24 Aug 2026Allowed
Medha Sinha Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 1747
Indian Penal Code-Sections 323, 341, 504, 498A
High Courts24 Aug 2026Allowed
Laxmi Mahto Vs State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 1748
Indian Penal Code-Section 420Cr.P.C.-Chapter XXXVI, Section 468, 473, 196
High Courts24 Aug 2026Partly Allowed
Varsha Kumari & Anr. Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1749
Indian Penal Code-Sections 302, 120(B)/34Arms Act-Section 27Explosive Substances Act-Sections 3 and 4
High Courts24 Aug 2026Disposed Of
M/s. Digitally Secured Solutions Vs Smt. Dr. Sujata Rathore & Ors.
Karnataka High Court · (2026) 08 KAR CK 2002
Contempt of Courts Act-Sections 11, 12Constitution of India-Article 215
High Courts24 Aug 2026Disposed Of
Rupashree Mishra Vs State Of Odisha
Orissa High Court · (2026) 08 OHC CK 1878
BNSS, 2023-Section 483BNS-Sections 318(4), 316(4), 336(2), 338, 339, 340(2), 3(5)
High Courts24 Aug 2026Disposed Of
Gagan Samal @ Dipu Vs State Of Orissa
Orissa High Court · (2026) 08 OHC CK 1879
BNSS, 2023-Section 483, U/S.483NDPS Act-U/Ss.21(C)/29, Sec. 37, Section 37, Sec.37
High Courts24 Aug 2026Disposed Of
Susanta Sahu & Anr. Vs State of Odisha
Orissa High Court · (2026) 08 OHC CK 1881
BNSS-Section 483BNS-Section 318(2), 336(2), 340, 61(2), 111, 3(5)IT Act-Section 65, 72