Uttarakhand Advocate General Office Establishment (Service of Employees) Rules, 2013Daily Wage, Work-Charged, Fixed-Pay, Part-Time and Ad-hoc Employees Regularisation (Amendment) Rules, 2025Regularization Rules, of 2013

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High Courts24 Aug 2026Disposed Of

Amandeep Singh & Anr. Vs State Of Uttarakhand & Ors.

Uttarakhand High Court · (2026) 08 UK CK 2558

Special Marriage ActConstitution of India-Article 21

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High Courts24 Aug 2026Disposed Of

Heena & Anr. Vs State Of Uttarakhand & Ors.

Uttarakhand High Court · (2026) 08 UK CK 2559

Uniform Civil Code, Uttarakhand

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High Courts24 Aug 2026Dismissed

Mahesh Chandra Vs State Of Uttarakhand & Ors.

Uttarakhand High Court · (2026) 08 UK CK 2560

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High Courts24 Aug 2026Dismissed

Puneet Agrawal Vs District Magistrate, Dehradun & Ors.

Uttarakhand High Court · (2026) 08 UK CK 2561

U.P. Control of Goondas Act, 1970-Section 3(1)

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High Courts24 Aug 2026Dismissed

Puneet Agrawal Vs State Of Uttarakhand & Ors.

Uttarakhand High Court · (2026) 08 UK CK 2562

BNSS, 2023-Section 175(3)

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High Courts24 Aug 2026Disposed Of

Anirudh Gupta Vs State Of Uttarakhand & Ors.

Uttarakhand High Court · (2026) 08 UK CK 2577

Society Rules-Rule 35

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High Courts24 Aug 2026Disposed Of

M/s Jai Durga Construction Vs Superintendent Engineer 6th Circle Public Works Department Uttarkashi & Anr.

Uttarakhand High Court · (2026) 08 UK CK 2576

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High Courts24 Aug 2026Dismissed

Chanchal Singh Vs State Of Uttarakhand & Ors.

Uttarakhand High Court · (2026) 08 UK CK 2602

CGST/SGST Act, 2017-Section 73(9)

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High Courts24 Aug 2026Disposed Of

M/s Hotel Tourist Home Vs Uttarakhand Pollution Control Board

Uttarakhand High Court · (2026) 08 UK CK 2601

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High Courts24 Aug 2026Partly Allowed

Vinod Uniyal Vs State Of Uttarakhand

Uttarakhand High Court · (2026) 08 UK CK 2600

BNS, 2023-Section 103 (1), 61 (2), 238, 318 (4), 316 (2), 351 (2)CPC-Order 7 Rule 11BNSS-Section 180, 480

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High Courts24 Aug 2026Disposed Of

Ranvir Kaur And Ors Vs State Of Uttarakhand & Anr.

Uttarakhand High Court · (2026) 08 UK CK 2599

BNSS 2023-Section 528, 144IPC-Sections 498A and 504D.P. Act-Section 3/4

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High Courts24 Aug 2026Dismissed

The New India Assurance Company Limited Vs Shiv Shankar Singh & Ors.

Uttarakhand High Court · (2026) 08 UK CK 2564

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High Courts24 Aug 2026Dismissed

B. Narasimha Murthy & Anr. Vs The State Of Karnataka & Ors.

Karnataka High Court · (2026) 08 KAR CK 2164

Constitution of India-Articles 226 and 227

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High Courts24 Aug 2026Partly Allowed

Srilakshmi N G & Anr. Vs Eshwarappa Naik & Ors.

Karnataka High Court · (2026) 08 KAR CK 2163

Code of Civil Procedure-Order XXIII Rule 3

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