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Search 12,30,331 Indian judgments.

12,30,331 judgments in All Courts · page 716 of 61,517

High Courts31 Aug 2026Dismissed

Kamaljit Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0956

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Code of Criminal Procedure-Section 438Bharatiya Nyaya Sanhita, 2023-Section 318(4), 351(1)
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High Courts31 Aug 2026Allowed

Kuldeep Kaur Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0955

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure-Section 482Punjab Travel Professional (Regulation) Act, 2014-Section 13
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High Courts31 Aug 2026Allowed

Gourav Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0954

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita-Section 115(2), 118(1), 126(2), 351, 3(5), 109
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High Courts31 Aug 2026Dismissed

Bobby @ Bobby Atwal Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0953

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita-Section 109, 115(2), 191(3), 190, 126(2)
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High Courts31 Aug 2026Dismissed

Aman Vs State of Haryana and another

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0951

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 156(1), 155(2)Bharatiya Nyaya Sanhita, 2023-Section 109(1), 115, 118(1), 296, 351(3)
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High Courts31 Aug 2026Disposed of

Raj Kumar Tayal Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0950

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 346Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Section 120-B, 406, 420
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High Courts31 Aug 2026Allowed

Kamal Vs State of Haryana

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0948

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 358Indian Penal Code, 1860-Section 147, 148, 149, 302Code of Criminal Procedure, 1973-Section 319
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High Courts31 Aug 2026Dismissed

Harpreet Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0947

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Code of Criminal Procedure, 1973-Section 438Bharatiya Nyaya Sanhita, 2023-Section 118(1), 115(2), 191(3), 190, 118(2)
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High Courts31 Aug 2026Dismissed

Rahul Rajput Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0945

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita-Section 118(1), 351(2), 305
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High Courts31 Aug 2026Dismissed

Harwinder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0941

Code of Criminal Procedure, 1973-Section 438Bharatiya Nyaya Sanhita-Section 109, 3(5)Indian Penal Code, 1860-Section 307, 34
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High Courts31 Aug 2026Dismissed

Avtar Singh Aulakh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0940

Code of Criminal Procedure, 1973-Section 438Bharatiya Nyaya Sanhita, 2023-Section 108, 56Indian Penal Code, 1860-Section 306, 116
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High Courts31 Aug 2026Dismissed

Madan Das Vs State of Haryana

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0939

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Code of Criminal Procedure, 1973-Section 438Indian Penal Code, 1860-Section 120-B, 406, 420
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