CourtKutchehry.com

JUDGMENT DATABASE

Search 12,30,331 Indian judgments.

12,30,331 judgments in All Courts · page 715 of 61,517

High Courts31 Aug 2026Disposed Of

Shankar Munda Vs The State of Jharkhand

Jharkhand High Court · (2026) 08 JH CK 1045

Constitution of India-Article 226Right of Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013
Read judgment
High Courts31 Aug 2026Partly Allowed

Santosh Lohra Vs The State of Jharkhand

Jharkhand High Court · (2026) 08 JH CK 1051

I.P.C.-Sections 402, 399, 402 & 414, 402 and 414, 414Arms Act-25(1-B)a & 26(1), Section 25(1-B)a, 26(1), 25(1-B)a/35, 25 (1-B)a, 26/35, 25(1-B)(a), 35, 25(1-B)(a)/35
Read judgment
High Courts31 Aug 2026Allowed

Alex @ Addy Vs State of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0959

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code of Criminal Procedure-Section 439Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21, 29
Read judgment
High Courts31 Aug 2026Allowed

Anuj @ Anuj Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0958

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code of Criminal Procedure-Section 439Bharatiya Nyaya Sanhita, 2023-Section 324(4), 309(4), 310(2), 311, 238A
Read judgment
High Courts31 Aug 2026Dismissed

Jamil @ Jamshed Vs State of Haryana

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0957

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Haryana Gauvansh Sanrakshan and Gausamvardhan Act, 2015-Section 3, 13(1), 8, 13(3)Bharatiya Nyaya Sanhita, 2023-Section 3(5)
Read judgment