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Tribunals and Commissions02 Aug 202Disposed Of

Agarwalla Udyog Private Limited Vs

National Company Law Tribunal · (202) 08 NCLT CK 0005

Companies Act, 2013 — Section 230, 230(1), 232, 232(1)Companies (Compromises, Arrangements, and Amalgamations) Rules 2016 — Rule 8(2)
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Tribunals and Commissions02 Aug 202Disposed Of

Broadway Oils & Chemicals Privatelimited Vs

National Company Law Tribunal · (202) 08 NCLT CK 0004

Companies Act, 2013 — Section 133, 210, 211, 212, 213, 214, 215, 216, 217, 218, 219, 220, 221, 222, 223, 224, 225, 226, 227, 230, 230(1), 230(5), 232, 232(3)(i), 232(4)
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Tribunals and Commissions29 Jul 202Disposed Of

Shree Sai Industries Pvt Ltd Vs Dharam Paul Metal Pvt Ltd

National Company Law Tribunal · (202) 07 NCLT CK 0009

Insolvency and Bankruptcy Code, 2016 — Section 9, 33, 54, 60(5)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016 — Regulation 6, 12National Company Law Tribunal Rules 2016 — Rule 11
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Tribunals and Commissions27 Jul 202Disposed Of

Thakur Prasad Sao & Sons Pvt Ltd Vs Registrar of Companies

National Company Law Tribunal · (202) 07 NCLT CK 0002

Companies Act, 2013 — Section 230, 230(1), 230(5), 232, 232(1)Companies Act, 2013 — Section 230, 230(1), 230(5), 232, 232(1)Companies (Compromises, Arrangements and Amalgamations) Rules, 2016 — Rule 7, 8
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