Privy Council27 Feb 1874
Mohummud Buhadoor Khan and Mohummud Ally Buhadoor Khan Vs The Collector of Bareilly (On The Part of Government) and others
Privy Council · (1874) 1 IndApp 167
JUDGMENT DATABASE
Search 12,18,600 Indian judgments.
12,18,600 judgments in All Courts · page 60,873 of 60,930
High Courts24 Feb 1874
Lukhee Kanto Dass Chowdhry Vs Sumeeruddi Lusker and Others
Calcutta High Court · (1874) 02 CAL CK 0003
High Courts23 Feb 1874
Indramani Chowdhrain Vs Behari Lal Mullick
Calcutta High Court · (1874) 02 CAL CK 0002
High Courts12 Feb 1874
Hurdeo Narain Sahu Vs Gridhari Singh
Calcutta High Court · (1874) 02 CAL CK 0001
Privy Council05 Feb 1874
The Port Canning Land, Investment, Reclamation and Dock Company Limited, A. Company Registered Under Act XIX of 1857 Vs A. Smith, Esquire, Chairman of The Municipal Commissioners of The Town of Canning
Privy Council · (1874) 1 IndApp 124
Privy Council31 Jan 1874
Byjnath Lall Vs Ramoodeen Chowdry and others
Privy Council · (1874) 1 IndApp 106
High Courts13 Jan 1874
Kheroda Mayi Dasi Vs Golam Abardari
Calcutta High Court · (1874) 01 CAL CK 0001
Privy Council19 Dec 1873
Baboo Doorga Pershad and Others Vs Mussumut Kundan Koowar
Privy Council · (1873) 1 IndApp 55
Privy Council18 Dec 1873
Bunwaree Lall Sahoo Vs Mohabeer Proshad Singh; Kumla Proshad Singh; Ram Tuhul Singh and Deenobundhoo Singh
Privy Council · (1873) 1 IndApp 89
Privy Council04 Dec 1873
Maharana Fattehsangji Jaswatsangji Vs Dessai Kallianraiji Hekoomutraiji
Privy Council · (1873) 1 IndApp 34
High Courts03 Dec 1873Allowed
Binda Bibee Vs Lalla Gopeenath and Others
Calcutta High Court · (1873) 12 CAL CK 0001
Privy Council28 Nov 1873
Mirza Himmut Bahadoor Vs Mussumat Sahebzadee Begum
Privy Council · (1873) 1 IndApp 23
Privy Council22 Nov 1873
Kristo Indro Saha and Issur Chunder Saha Vs Huromonee Dassee
Privy Council · (1873) 1 IndApp 84
Privy Council22 Nov 1873
Meer Reasut Hossein Vs Hadjee Abdoollah and others
Privy Council · (1873) 1 IndApp 72
Privy Council22 Nov 1873
Olivia H. Thery, Executrix of The Will of Lewis Tiery (Deceased); James George and Olivia Hovenden (Formerly Tiery), His Wife, Executrix of The Will of Lewis Tiery (Deceased) Vs Kristodhun Bose; Gobindchunder Dutt; Oomamonee Dossee and Thakormonee Dossee; Meer Ackbar Ali; Gobindchunder Dutt; Oomamoee Dossee and Thakomoee Dossee, The Mother and Guardian of Heeraloll Ghose (A. Minor), The Son of Nundololl Ghose (Deceased)
Privy Council · (1873) 1 IndApp 76
Privy Council08 Nov 1873
Runjeet Singh; Gooman Singh and Doond Singh Vs Kooer Gujraj Singh
Privy Council · (1873) 1 IndApp 9
Privy Council05 Nov 1873
Munnoo Lall Vs Lalla Choonee Lall and others
Privy Council · (1873) 1 IndApp 144
High Courts15 Sept 1873
Tara Soondaree Chowdhrain Vs The Collector of Mymensingh on behalf of Shama Soondaree and Another
Calcutta High Court · (1873) 09 CAL CK 0001