JUDGMENT DATABASE
Search 12,17,342 Indian judgments.
12,17,342 judgments in All Courts · page 60,767 of 60,868
High Courts26 Mar 1879
The Empress Vs Nobin Chunder Dutt
Calcutta High Court · (1879) ILR (Cal) 865
Criminal Procedure Code, 1898 (CrPC) — Section 502
High Courts25 Mar 1879
Okhoy Coomar Chuttopadhya and Others Vs Mahtap Chunder Bahadoor
Calcutta High Court · (1880) ILR (Cal) 24
High Courts25 Mar 1879
Deolie Chand and Others Vs Nirban Singh
Calcutta High Court · (1880) ILR (Cal) 253
High Courts25 Mar 1879Allowed
Raghu Nath Das Vs Ashraf Husain Khan and Another
Allahabad High Court · (1880) ILR (All) 253
High Courts25 Mar 1879Disposed Of
Shimbhu Narain Singh Vs Bachcha and Another
Allahabad High Court · (1880) ILR (All) 205
High Courts24 Mar 1879
Badan Bebajea Vs Kala Chand Bebajea
Calcutta High Court · (1879) ILR (Cal) 823
High Courts24 Mar 1879
Afatoolla Sirdar Vs Dwarka Nath Moitry and Others
Calcutta High Court · (1879) ILR (Cal) 814
High Courts24 Mar 1879Dismissed
Bhola Nath and Another Vs Baldeo
Allahabad High Court · (1880) ILR (All) 200
Privy Council21 Mar 1879
Stuart Skinner Alias Nawab Mirza Vs William Orde and others
Privy Council · (1880) 2 ILRPC 241 : (1879) 6 IndApp 126
High Courts20 Mar 1879Allowed
Muhammad Daim Khan Vs The Collector of Moradabad
Allahabad High Court · (1880) ILR (All) 198
High Courts18 Mar 1879
Rampria Debea Vs Gunnes Chunder Hazra
Calcutta High Court · (1880) ILR (Cal) 53
High Courts18 Mar 1879
Fuzludeen Khan Vs Fakir Mahomed Khan
Calcutta High Court · (1880) ILR (Cal) 336
Registration Act, 1877 — Section 48, 50
Privy Council18 Mar 1879
Ramabai Widow of Ramchandra Pant Vs Narayanrao Ramchandra Pant
Privy Council · (1879) 6 IndApp 114
Privy Council18 Mar 1879
Tiru Krishnama Chariar and Others Vs Krishnasawmi Tata Chariar and others
Privy Council · (1879) 6 IndApp 120
High Courts18 Mar 1879Disposed Of
Nikka Mal and Others Vs Sulaiman Sheikh Gardner
Allahabad High Court · (1880) ILR (All) 196
High Courts17 Mar 1879
Akram Ally and Another Vs Bollye Satee and Another
Calcutta High Court · (1879) ILR (Cal) 961