High Courts23 Mar 1871Allowed
Lala Gundar Lal Vs Habibannissa and Others
Calcutta High Court · (1871) 03 CAL CK 0009
JUDGMENT DATABASE
Search 12,16,267 Indian judgments.
12,16,267 judgments in All Courts · page 60,769 of 60,814
High Courts21 Mar 1871Dismissed
Krishna Dyal Ghose Vs Nittianand Ghose
Calcutta High Court · (1871) 03 CAL CK 0006
High Courts16 Mar 1871Dismissed
Brindaban Sookul Vs Durgaprasad Misser and Another
Calcutta High Court · (1871) 03 CAL CK 0011
High Courts15 Mar 1871
Munshi Abdul Ali Vs Tarachand Ghose
Calcutta High Court · (1871) 03 CAL CK 0001
High Courts13 Mar 1871Allowed
Cowar Kalikrishna Roy Vs Cowar Rajkumar Roy
Calcutta High Court · (1871) 03 CAL CK 0012
High Courts13 Mar 1871Allowed
Karunamayi Dasi Vs Paran Chandra Pal and Another
Calcutta High Court · (1871) 03 CAL CK 0007
High Courts09 Mar 1871Dismissed
Braja Kishor Surma Vs Kirti Chandra Surma
Calcutta High Court · (1871) 03 CAL CK 0005
High Courts02 Mar 1871Allowed
Kuwar Sham Kishore Roy Vs Tayubunnissa Bibi and Others
Calcutta High Court · (1871) 03 CAL CK 0013
High Courts02 Mar 1871Allowed
Sheikh Bandi Hossein Vs Lala Prag Dutt and Another
Calcutta High Court · (1871) 03 CAL CK 0002
High Courts03 Feb 1871
In Re: Ajudhia Prasad and Another (Insolvents) Mohant Jairam Gir
Calcutta High Court · (1871) 02 CAL CK 0002
High Courts20 Jan 1871Dismissed
Maharaj Kumar Baboo Ganeswar Sing Vs Durga Dutt and Others
Calcutta High Court · (1871) 01 CAL CK 0002
High Courts16 Jan 1871Dismissed
Indrachand Jahuri Vs Prince Gholam Mahomed
Calcutta High Court · (1871) 01 CAL CK 0001
High Courts10 Jan 1871
Abdul Karim and Others Vs Abdul Huque Kazi
Calcutta High Court · (1871) 01 CAL CK 0003
High Courts15 Dec 1870Dismissed
Pyari Lal Shaha Vs Watson and Others
Calcutta High Court · (1870) 12 CAL CK 0001
High Courts14 Dec 1870
Baboo Kishen Kishor Narayan Sing Vs Haunman Dutt Roy and Another
Calcutta High Court · (1870) 12 CAL CK 0003
High Courts07 Dec 1870
Hari Mohan Sirkar and Others Vs R. Scott Moncrieff
Calcutta High Court · (1870) 12 CAL CK 0002
High Courts20 Sept 1870
The Queen Vs Hari Prasad Gangooly and Others
Calcutta High Court · (1870) 09 CAL CK 0001
High Courts13 Sept 1870
Panchilal Sarma Vs Anand Chandra Pal
Calcutta High Court · (1870) 09 CAL CK 0002
High Courts23 Aug 1870
The Queen Vs Narayan Naik and Another
Calcutta High Court · (1870) 08 CAL CK 0002