High Courts03 Feb 1879Dismissed
Kalian Das Vs Tika Ram and Another
Allahabad High Court · (1880) ILR (All) 137
JUDGMENT DATABASE
Search 12,17,342 Indian judgments.
12,17,342 judgments in All Courts · page 60,770 of 60,868
High Courts02 Feb 1879
Sreram Chandra Lerkan Vs Bipin Dass and Others
Calcutta High Court · (1879) ILR (Cal) 710
Privy Council01 Feb 1879
Suraj Bunsi Koer (Mother and Guardian of The Infant Sons) Vs Sheo Proshad Singh and others
Privy Council · (1880) 5 ILRPC 148 : (1879) 6 IndApp 88
High Courts31 Jan 1879
Ram Gobind Chowdhry and Another Vs Tarachand Biswas and Others
Calcutta High Court · (1879) ILR (Cal) 778
High Courts31 Jan 1879Dismissed
Binda Prasad Vs Madho Prasad and Others
Allahabad High Court · (1880) ILR (All) 129
High Courts31 Jan 1879Disposed Of
Durga Devi Vs Goshain Girdhariji
Allahabad High Court · (1880) ILR (All) 119
High Courts30 Jan 1879Disposed Of
Naubat Singh Vs Bhagirath
Allahabad High Court · (1880) ILR (All) 115
High Courts29 Jan 1879
Promothonath Roy Vs Juggobundhoo Shaha
Calcutta High Court · (1879) ILR (Cal) 767
High Courts28 Jan 1879Dismissed
The Court of Wards on behalf of the Raja of Kantit Vs Gaya Prasad and Others
Allahabad High Court · (1880) ILR (All) 107
High Courts28 Jan 1879
Bhichuk Singh and Others Vs Nageshar Nath and Others
Allahabad High Court · (1880) ILR (All) 112
High Courts24 Jan 1879Dismissed
Inayat Khan Vs Rahmat Bibi
Allahabad High Court · (1880) ILR (All) 97
High Courts24 Jan 1879Allowed
Empress of India Vs Budh Singh
Allahabad High Court · (1880) ILR (All) 101
High Courts21 Jan 1879
In Re: Dijahur Dutt and Others
Calcutta High Court · (1879) ILR (Cal) 648
Penal Code, 1860 (IPC) — Section 143, 352
High Courts17 Jan 1879
Janokinath Mookerjee and Another Vs Ramrunjun Chuckerbutty and Others
Calcutta High Court · (1879) ILR (Cal) 949
Civil Procedure Code, 1908 (CPC) — Section 45
High Courts14 Jan 1879
Rai Komul Dossee Vs J.W. Laidley and Others
Calcutta High Court · (1879) ILR (Cal) 957
High Courts12 Jan 1879
Surbomungola Dabee Vs Mohendronath Nath and Another
Calcutta High Court · (1879) ILR (Cal) 508