JUDGMENT DATABASE
Search 12,16,267 Indian judgments.
12,16,267 judgments in All Courts · page 60,772 of 60,814
High Courts22 Apr 1870Allowed
Nand Lal Sen Vs Srimati Sarasibala Debi and Another
Calcutta High Court · (1870) 04 CAL CK 0014
High Courts22 Apr 1870
Braja Nath Kundu Chowdhry and Others Vs Gaur Narayan Mazumdar and Another
Calcutta High Court · (1870) 04 CAL CK 0003
High Courts20 Apr 1870
Baboo Pukhnarayan Sing and Others Vs Baboo Tundan Sing
Calcutta High Court · (1870) 04 CAL CK 0015
High Courts20 Apr 1870
Syed Jafer Hossein and Another Vs Sheikh Mahomed Amir and Others
Calcutta High Court · (1870) 04 CAL CK 0010
High Courts14 Apr 1870
Channu Lal Sahu Vs Manu Lal and Others
Calcutta High Court · (1870) 04 CAL CK 0005
High Courts07 Apr 1870
Bhadu Mahomed and Another Vs Radha Charan Bolia and Others
Calcutta High Court · (1870) 04 CAL CK 0012
High Courts07 Apr 1870
Shahazadi Hajra Begum Vs Khaja Hossein Ali Khan
Calcutta High Court · (1870) 04 CAL CK 0007
High Courts31 Mar 1870
Srinath Mazumdar Vs Braja Nath Mazumdar
Calcutta High Court · (1870) 03 CAL CK 0005
High Courts30 Mar 1870
Baboo Jugdeo Sing Vs Baboo Nishan Sing and Others
Calcutta High Court · (1870) 03 CAL CK 0004
High Courts28 Mar 1870
Boley Dobey Vs Sideswar Rao Baboo Roy Kur and Others
Calcutta High Court · (1870) 03 CAL CK 0006
High Courts28 Mar 1870
The Land Mortgage Bank of India (Credit Foncier Indien) Limited Vs Gregory Paul Mehtus.
Calcutta High Court · (1870) 03 CAL CK 0001
High Courts24 Mar 1870
Syad Amjad Hossein Vs Kharag Sen Sahu and Another
Calcutta High Court · (1870) 03 CAL CK 0025
High Courts23 Mar 1870
Srimati Saraswati Debi and Another Vs Nabadwip Chandra Gosain
Calcutta High Court · (1870) 03 CAL CK 0009
High Courts23 Mar 1870
Teja Gorain and Others Vs Raol Gorain and Another
Calcutta High Court · (1870) 03 CAL CK 0003
High Courts21 Mar 1870
Cumming and Others Vs Green and Others
Calcutta High Court · (1870) 03 CAL CK 0022