High Courts26 Aug 1875Dismissed
Uda Begam Vs Imam-ud-din and Others
Allahabad High Court · (1875) ILR (All) 82
JUDGMENT DATABASE
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12,16,589 judgments in All Courts · page 60,766 of 60,830
High Courts23 Aug 1875
M.Z. Martin and Another Vs F.W. Baker and Another
Calcutta High Court · (1875) 08 CAL CK 0006
High Courts22 Aug 1875Allowed
Bisheshar Singh and Others Vs Parmeshar Rai and Others
Allahabad High Court · (1875) ILR (All) 53
High Courts20 Aug 1875
Monmohinee Dassee Vs Khetter Gopaul Dey
Calcutta High Court · (1876) ILR (Cal) 127
High Courts20 Aug 1875Dismissed
Baldeo Sahai Vs Bateshar Singh and Others
Allahabad High Court · (1875) ILR (All) 75
High Courts17 Aug 1875Disposed Of
Gulab Singh and Others Vs Ram Dial and Others
Allahabad High Court · (1875) ILR (All) 26
High Courts10 Aug 1875Allowed
Tej Ram and Others Vs Harsukh
Allahabad High Court · (1875) ILR (All) 101
High Courts20 Jul 1875Disposed Of
Fatima Begam Vs Sakina Begam and Another
Allahabad High Court · (1875) ILR (All) 51
High Courts15 Jul 1875
Hyder Ali Vs Jafar Ali
Calcutta High Court · (1876) ILR (Cal) 183
Rent Law of Bengal, L.P. Act, 1869 — Section 98
High Courts13 Jul 1875
Nobin Chunder Dey Vs The Secretary of State for India
Calcutta High Court · (1876) ILR (Cal) 12
High Courts05 Jul 1875
In Re: Gunput Narain Singh
Calcutta High Court · (1876) ILR (Cal) 74
Civil Procedure Code, 1908 (CPC) — Section 93
High Courts04 Jul 1875
C. Fornaro and Another Vs Ramnarain Sookder
Calcutta High Court · (1875) 07 CAL CK 0001
Privy Council03 Jul 1875
Baijun Doobey and Others Vs Brij Bhookun Lall Awusti
Privy Council · (1875) 2 IndApp 275
Privy Council03 Jul 1875
Brij Bhookun Lall Awusti Vs Baijun Doobey and others
Privy Council · (1876) 1 ILRPC 133
High Courts02 Jul 1875
In the Goods of: Shamachurn Mullick deceased; In Re: Rajranee Dossee and Another
Calcutta High Court · (1876) ILR (Cal) 53
Privy Council01 Jul 1875
Chowdhry Chintamun Singh Vs Mussamut Nowlukho Konwari
Privy Council · (1875) 2 IndApp 263