High Courts17 Apr 1879
Behari Lall Mookerjee Vs Mungolanath Mookerjee
Calcutta High Court · (1880) ILR (Cal) 110
Limitation Act, 1963 — Section 6Rent Law of Bengal, L.P. Act, 1869 — Section 103
JUDGMENT DATABASE
Search 12,17,342 Indian judgments.
12,17,342 judgments in All Courts · page 60,765 of 60,868
High Courts17 Apr 1879
Brojonath Mozumdar Vs Ram Chunder Chuckerbutty and Others
Calcutta High Court · (1879) ILR (Cal) 929
High Courts17 Apr 1879
In Re: Maharaja of Burdwan
Calcutta High Court · (1880) ILR (Cal) 194
Criminal Procedure Code, 1898 (CrPC) — Section 532
High Courts17 Apr 1879
Gopi Mohun Mullick Vs Taramoni Chowdhrani
Calcutta High Court · (1880) ILR (Cal) 7
Criminal Procedure Code, 1898 (CrPC) — Section 518
High Courts17 Apr 1879Disposed Of
Sultan Kuar Vs Gulzari Lal
Allahabad High Court · (1880) ILR (All) 291
High Courts17 Apr 1879Dismissed
Sheo Prasad Vs Anrudh Singh
Allahabad High Court · (1880) ILR (All) 275
High Courts16 Apr 1879
Doorga Doss and Another Vs Grish Chunder Mundul and Another
Calcutta High Court · (1880) ILR (Cal) 494
High Courts16 Apr 1879Disposed Of
Ram Prasad Vs Chamaili Kuar
Allahabad High Court · (1880) ILR (All) 273
High Courts15 Apr 1879Dismissed
Baldeo Sahai Vs Shib Gopal and Others
Allahabad High Court · (1880) ILR (All) 267
High Courts10 Apr 1879
Nistarini Dasi and Dino Nath Das and Others Vs Bonomali Chatterji and Others
Calcutta High Court · (1879) ILR (Cal) 941
High Courts10 Apr 1879Dismissed
Empress of India Vs Asghar Ali and Others
Allahabad High Court · (1880) ILR (All) 264
High Courts08 Apr 1879
Miller Vs Brindabun
Calcutta High Court · (1879) ILR (Cal) 946
Calcutta Small Cause Courts Act — Section 58
High Courts08 Apr 1879
Nanack Chand and Another Vs Teluckdye Koer and Others
Calcutta High Court · (1880) ILR (Cal) 265
High Courts08 Apr 1879
Bajendro Lall Gossami Vs Shama Churn Lahori and Others
Calcutta High Court · (1880) ILR (Cal) 188
Criminal Procedure Code, 1898 (CrPC) — Section 530
Privy Council08 Apr 1879
Undoy Adittya Deb Vs Jadublal Adittya Deb
Privy Council · (1880) 5 ILRPC 113
High Courts07 Apr 1879Allowed
Empress of India Vs Baldeo Sahai
Allahabad High Court · (1880) ILR (All) 260
High Courts04 Apr 1879
Wahidoonnissa and Others Vs Roy Mohabeer Pershad Sahoo
Calcutta High Court · (1880) ILR (Cal) 128
High Courts03 Apr 1879
The Empress Vs Irad Ally, Accused
Calcutta High Court · (1879) ILR (Cal) 869
Penal Code, 1860 (IPC) — Section 211