High Courts28 Nov 1878
Murli Dhar Vs Parsotam Das and Another
Allahabad High Court · (1880) ILR (All) 91
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12,16,233 judgments in All Courts · page 60,717 of 60,812
Privy Council23 Nov 1878
Chunno Lall and Others Vs Chotay Lall
Privy Council · (1879) 4 ILRPC 745 : (1878) 6 IndApp 15
High Courts22 Nov 1878
Alukmonee Dabee Vs Banee Madhub Chuckerbutty and Another
Calcutta High Court · (1879) ILR (Cal) 677
High Courts22 Nov 1878
Monmohini Dassi Vs Eshan Chunder Roy and Others
Calcutta High Court · (1879) ILR (Cal) 683
High Courts22 Nov 1878
Hurrodurga Chowdhrain Vs Sharrat Soondery Dabea
Calcutta High Court · (1879) ILR (Cal) 674
Privy Council22 Nov 1878
Ahmad Raza Khan and Others Vs Zain-Ul-Abdin Khan
Privy Council · (1880) 2 ILRPC 67
Privy Council22 Nov 1878
Sahibzada Zeinulabdin Khan Vs Sahibzada Ahmed Raza Khan and others
Privy Council · (1878) 5 IndApp 233
High Courts21 Nov 1878
Aunath Nath Deb Vs Bishtu Chunder Roy and Others
Calcutta High Court · (1879) ILR (Cal) 783
Evidence Act, 1872 — Section 115
Privy Council21 Nov 1878
Gouri Shunker Vs The Maharajah of Bulrampore
Privy Council · (1879) 4 ILRPC 840 : (1878) 6 IndApp 1
High Courts19 Nov 1878
Mujeedunnissa Vs Dildar Hossein and Others
Calcutta High Court · (1879) ILR (Cal) 629
Limitation Act, 1871 — Article 167
Privy Council19 Nov 1878
The Maharajah of Bulrampur Vs Uman Pal Singh and Ganesh Singh
Privy Council · (1878) 5 IndApp 225
Privy Council19 Nov 1878
Joy Narain Giri Vs Grish Chunder Myti
Privy Council · (1879) 4 ILRPC 434 : (1878) 5 IndApp 228
High Courts16 Nov 1878
Shoshi Mohun Pal Chowdhry and Others Vs Nobo Kristo Poddar and Others
Calcutta High Court · (1879) ILR (Cal) 801
Contract Act, 1872 — Section 18, 19, 78
Privy Council16 Nov 1878
Prince Mirza Jehan Kudr Bahadur Vs Nawab Afsur Bahu Begum
Privy Council · (1878) 6 IndApp 76
Privy Council15 Nov 1878
Ramanund Koondoo and Another Vs Chowdhry Soonder Narain Sarungy and others
Privy Council · (1879) 4 ILRPC 331
High Courts12 Nov 1878
The Empress Vs Troyluckho Nath Chowdhry and Others
Calcutta High Court · (1879) ILR (Cal) 366
Civil Procedure Code, 1908 (CPC) — Section 108