High Courts20 Jun 1887
Jowalla Nath Vs Parbatty Bibi and Others
Calcutta High Court · (1887) ILR (Cal) 691
JUDGMENT DATABASE
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12,18,600 judgments in All Courts · page 60,716 of 60,930
High Courts20 Jun 1887Disposed Of
Naurang Singh and Others Vs Sadapal Singh
Allahabad High Court · (1888) ILR (All) 8
High Courts17 Jun 1887
Ganga Prsad Chowdhey Vs Umbica Churn Coondoo and Others
Calcutta High Court · (1887) ILR (Cal) 754
High Courts17 Jun 1887
Roghu Nath Shaha Vs Poresh Nath Pundari and Others
Calcutta High Court · (1888) ILR (Cal) 54
High Courts15 Jun 1887
Tarini Mohun Mozumdar Vs Gunga Prosod Chuckerbutty Alias Tin Cowrie Chuckerbutty
Calcutta High Court · (1887) ILR (Cal) 650
Specific Relief Act, 1877 — Section 9
High Courts14 Jun 1887
Hanuman Kamut Vs Hanuman Mandur and Others
Calcutta High Court · (1888) ILR (Cal) 51
Civil Procedure Code, 1908 (CPC) — Section 43Limitation Act, 1963 — Article 62
Privy Council14 Jun 1887
Mylapore Iyasawmy Vyapoory Moodliar Vs Yeo Kay and others
Privy Council · (1887) 14 ILRPC 801
High Courts13 Jun 1887
Mitchell Reid and CO. Vs Buldeo Doss Khettry
Calcutta High Court · (1888) ILR (Cal) 1
Contract Act, 1872 — Section 51, 78
High Courts13 Jun 1887
Madho Misser Vs Sidh Binaik Upadhya alias Bena Upadhya
Calcutta High Court · (1887) ILR (Cal) 687
Limitation Act, 1963 — Article 132Transfer of Property Act, 1882 — Section 100
High Courts13 Jun 1887Dismissed
Kanhai and Another Vs Ijrail
Allahabad High Court · (1888) ILR (All) 5
High Courts10 Jun 1887
Sharup Chand Mala Sharup Chand Mala Vs Pat Dassee
Calcutta High Court · (1887) ILR (Cal) 627
High Courts10 Jun 1887
Ram Narain Dut Vs Annoda Prosad Joshi and Others
Calcutta High Court · (1887) ILR (Cal) 682
High Courts10 Jun 1887
Queen-Empress Vs Karim Buksh
Calcutta High Court · (1887) ILR (Cal) 633
Penal Code, 1860 (IPC) — Section 211, 380
High Courts10 Jun 1887
Banwari Das Vs Muhammad Mashiat and Others
Allahabad High Court · (1887) ILR (All) 690
High Courts08 Jun 1887
Jugobundhu Pattuck Vs Jadu Ghose Alkushi
Calcutta High Court · (1888) ILR (Cal) 47
Bengal Tenancy Act, 1885 — Section 188
High Courts08 Jun 1887
Hamid Bakhut Mozumdar Vs Buktear Chand Mahto and Another
Calcutta High Court · (1887) ILR (Cal) 617