High Courts22 Jul 1886
Aga Mahomed Hamadani Vs Cohen and Others
Calcutta High Court · (1886) ILR (Cal) 221
Burma Courts Act, 1875 — Section 49Limitation Act, 1963 — Article 156
JUDGMENT DATABASE
Search 12,18,293 Indian judgments.
12,18,293 judgments in All Courts · page 60,714 of 60,915
High Courts22 Jul 1886Dismissed
Muhammad Ismail and Others Vs Waris Ali
Allahabad High Court · (1886) ILR (All) 552
High Courts22 Jul 1886Allowed
Hasan Ali Vs Maktab Beg and Others
Allahabad High Court · (1886) ILR (All) 551
Privy Council21 Jul 1886
Bull Vs Ledgard and another
Privy Council · (1887) 9 ILRPC 191 : (1886) 13 IndApp 134
Privy Council21 Jul 1886
Imambandi Begam Vs Kamleswari Pershad and others
Privy Council · (1887) 14 ILRPC 109 : (1886) 13 IndApp 160
High Courts20 Jul 1886Allowed
Ram Prasad and Others Vs Lalli
Allahabad High Court · (1887) ILR (All) 74
Privy Council17 Jul 1886
Venkata Narasimha Appa Row; Venkata Ramalakshmi Garu and Others Vs The Court of Wards and others; Gopala Appa Row and others
Privy Council · (1886) 13 IndApp 155
High Courts16 Jul 1886
Oo Noung and Another Vs Moung Htoon Oo and Others
Calcutta High Court · (1886) ILR (Cal) 322
High Courts15 Jul 1886Dismissed
Queen-Empress Vs Abdul Kadir and Another
Allahabad High Court · (1887) ILR (All) 452
Privy Council13 Jul 1886
Sayyid Mansur Ali Khan Vs Babu Sarju Parshad
Privy Council · (1886) 13 IndApp 113
High Courts13 Jul 1886Dismissed
Husaini Begam Vs The Collector of Muzaffarnagar and Others
Allahabad High Court · (1887) ILR (All) 11
High Courts12 Jul 1886Disposed Off
Muhammad Husain Khan Vs Ram Sarup and Another
Allahabad High Court · (1887) ILR (All) 9
High Courts10 Jul 1886
Fajaleh Ali Miah Vs Kamaruddin Bhuya
Calcutta High Court · (1886) ILR (Cal) 170
Privy Council10 Jul 1886
Addanki Ramanna Pantulu Vs The Collector of Godavery
Privy Council · (1886) 13 IndApp 147
High Courts09 Jul 1886
Lala Kedar Nath Vs Nowbat Roy and Others
Calcutta High Court · (1886) ILR (Cal) 219
Privy Council09 Jul 1886
Ram Kishen Singh Vs Rewa Mahton
Privy Council · (1887) 14 ILRPC 18 : (1886) 13 IndApp 106
High Courts08 Jul 1886Allowed
Nand Ram Vs Sita Ram and Another
Allahabad High Court · (1886) ILR (All) 545