High Courts12 Jul 1887Dismissed
Muhammad Abdul Hai and Another Vs Sheo Bishal Rai
Allahabad High Court · (1888) ILR (All) 28
JUDGMENT DATABASE
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12,18,600 judgments in All Courts · page 60,715 of 60,930
High Courts11 Jul 1887
Maseyk Vs Steel and Co. and Another
Calcutta High Court · (1887) ILR (Cal) 661
Civil Procedure Code, 1908 (CPC) — Section 19
High Courts09 Jul 1887
In Re: Umesh Chandra Kar and Another
Calcutta High Court · (1888) ILR (Cal) 656
Penal Code, 1860 (IPC) — Section 268, 283, 290
Privy Council09 Jul 1887
Sham Lal Mittar Vs Robert Watson and Company
Privy Council · (1888) 15 ILRPC 8 : (1887) 14 IndApp 178
High Courts09 Jul 1887Disposed Of
Kalka Prasad Vs Chandan Singh and Others
Allahabad High Court · (1888) ILR (All) 20
High Courts05 Jul 1887Dismissed
Matuk Dhari Singh Vs Ali Naqi and Others
Allahabad High Court · (1888) ILR (All) 15
High Courts02 Jul 1887
Ram Lal Roy Vs Digambur Misser and Others
Calcutta High Court · (1887) ILR (Cal) 761
Limitation Act, 1963 — Article 10, 120
High Courts02 Jul 1887
Ram Pershad Represented by his Uncle and Guardian Ad Litem Dungur Mull Vs Dhapi
Calcutta High Court · (1887) ILR (Cal) 768
Civil Procedure Code, 1908 (CPC) — Section 131, 136
High Courts01 Jul 1887
Probode Chunder Mullick and Others Vs M. Dowey
Calcutta High Court · (1887) ILR (Cal) 695
High Courts30 Jun 1887
In Re: Iswar Chunder Guho and Others
Calcutta High Court · (1887) ILR (Cal) 653
Criminal Procedure Code, 1898 (CrPC) — Section 193, 199, 526
High Courts29 Jun 1887
Altaf Hosain Vs Basarut Ali and Others
Calcutta High Court · (1887) ILR (Cal) 624
High Courts27 Jun 1887
Harendra Narain Singh Chowdhry Vs T.D. Moran
Calcutta High Court · (1888) ILR (Cal) 40
High Courts27 Jun 1887Disposed Of
Shitab Dei and Others Vs Ajudhia Prasad and Others
Allahabad High Court · (1888) ILR (All) 13
High Courts22 Jun 1887
Queen-Empress Vs Sham Lall
Calcutta High Court · (1887) ILR (Cal) 707
Criminal Procedure Code, 1898 (CrPC) — Section 191Penal Code, 1860 (IPC) — Section 182, 211
High Courts22 Jun 1887
Neckram Dobay Vs The Bank of Bengal
Calcutta High Court · (1887) ILR (Cal) 703
High Courts22 Jun 1887Disposed Of
Queen-Empress Vs Zakiuddin and Another
Allahabad High Court · (1888) ILR (All) 44