JUDGMENT DATABASE
Search 12,18,600 Indian judgments.
12,18,600 judgments in All Courts · page 60,718 of 60,930
Sabir Ali and Others Vs Yad Ram and Others
Allahabad High Court · (1887) ILR (All) 660
Husaini Bgum Vs The Collector of Muzaffarnagar and Others
Allahabad High Court · (1887) ILR (All) 655
Burnomoyi Dast Vs Bunwari Lal Chowdhry and Others
Calcutta High Court · (1887) ILR (Cal) 749
Fazal Rahaman and Another Vs Imam Ali and Another
Calcutta High Court · (1887) ILR (Cal) 583
Anunda Chunder Bhuttacharji and Others Vs Fakir Chand Audhikari and Others
Calcutta High Court · (1887) ILR (Cal) 586
Queen-Empress Vs Bisheshar and Others
Allahabad High Court · (1887) ILR (All) 645
Lal Singh and Others Vs Ghansham Singh
Allahabad High Court · (1887) ILR (All) 625
Gungadhur Pershad Narain Singh Vs Mohabir Pershad Narain Singh
Calcutta High Court · (1887) ILR (Cal) 599
Khajah Assenoollajoo Vs Solomon and Another
Calcutta High Court · (1887) ILR (Cal) 533
Kewal Singh and Others Vs Ram Sahai and Another
Allahabad High Court · (1887) ILR (All) 672
Muhammad Mashuk Ali Khan and Others Vs Khuda Baksh
Allahabad High Court · (1887) ILR (All) 622
Sukaroo Kobiraj Vs The Empress
Calcutta High Court · (1887) ILR (Cal) 566
Queen-Empress Vs Nand Ram and Others
Allahabad High Court · (1887) ILR (All) 609
The Rajah of Tomkuhi Vs Braidwood and Others
Allahabad High Court · (1887) ILR (All) 505
Mulmantri and Another Vs Ashfak Ahmad and Others
Allahabad High Court · (1887) ILR (All) 605
Queen-Empress Vs Kirpal Singh and Others
Allahabad High Court · (1887) ILR (All) 523
Jogessur Das and Others Vs Aisani Koyburto and Another
Calcutta High Court · (1887) ILR (Cal) 553