High Courts21 Apr 1887
Fekoo Mahto Vs The Empress
Calcutta High Court · (1887) ILR (Cal) 539
Criminal Procedure Code, 1898 (CrPC) — Section 164, 364
JUDGMENT DATABASE
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12,18,600 judgments in All Courts · page 60,719 of 60,930
High Courts18 Apr 1887
Basudeo Narain Singh and Others Vs Seolojy Singh
Calcutta High Court · (1887) ILR (Cal) 640
High Courts16 Apr 1887Allowed
Sherjit and Others Vs Paras Ram and Others
Allahabad High Court · (1887) ILR (All) 661
High Courts15 Apr 1887
Mookoond Lal Pal Chowdhry and Another Vs Mahomed Sami Meah
Calcutta High Court · (1887) ILR (Cal) 484
Civil Procedure Code, 1882 — Section 244
High Courts15 Apr 1887Dismissed
Gokaran Prasad Vs Balwant Singh
Allahabad High Court · (1887) ILR (All) 519
High Courts13 Apr 1887
Nobodip Chunder Shaha Vs Ram Krishna Roy Chowdhey and Another
Calcutta High Court · (1887) ILR (Cal) 397
High Courts07 Apr 1887Dismissed
Hulas Rai and Another Vs Pirthi Singh and Another
Allahabad High Court · (1887) ILR (All) 500
High Courts05 Apr 1887
Ganee Mahomed Sarkar Vs Tarini Charan Chuckerbati
Calcutta High Court · (1887) ILR (Cal) 546
Evidence Act, 1872 — Section 86
High Courts04 Apr 1887
Horendra Chundra Gupta Roy and Others Miners, by their Mother and Next Friend Busunto Kamari Gupta Vs Aunoardi Mundul and Another
Calcutta High Court · (1887) ILR (Cal) 544
High Courts02 Apr 1887
Queen-Empress Vs Chandi Singh and Others
Calcutta High Court · (1887) ILR (Cal) 395
Criminal Procedure Code, 1898 (CrPC) — Section 233, 234, 537
High Courts01 Apr 1887Allowed
The Delhi and London Bank Limited Vs Ram Narain
Allahabad High Court · (1887) ILR (All) 497
High Courts31 Mar 1887
Nobin Chunder Bannerjee Vs Romesh Chunder Ghose and Others
Calcutta High Court · (1887) ILR (Cal) 781
Privy Council30 Mar 1887
Charles Agnew Turner (Office Assignee of The Estate of Aga Mahomed Shirazee) Vs Abdool Hoosein Zenail Abadin and another
Privy Council · (1887) 14 IndApp 111
High Courts28 Mar 1887Dismissed
Ram Prasad Vs Abdul Karim
Allahabad High Court · (1887) ILR (All) 513
High Courts26 Mar 1887Dismissed
Jamna and Others Vs Nain Sukh and Others
Allahabad High Court · (1887) ILR (All) 493