High Courts25 Apr 1900
Liladhara Vias Vs Official Assignee of Madras
Madras High Court · (1901) ILR (Mad) 160
JUDGMENT DATABASE
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12,19,814 judgments in All Courts · page 60,545 of 60,991
High Courts25 Apr 1900
Shamshudin Rowthen and Others Vs Asa Bivi Ammal and Others
Madras High Court · (1900) 10 MLJ 313
High Courts24 Apr 1900
Chinnammal and Others Vs Athinatha lyengar and Another
Madras High Court · (1900) 10 MLJ 228
High Courts24 Apr 1900
The Municipal Council of Chidambaram Vs Venkatanarayana Pillai
Madras High Court · (1901) 11 MLJ 312
High Courts23 Apr 1900
Kanniammal Vs Ammakannu Ammal and Others
Madras High Court · (1900) 10 MLJ 253
High Courts23 Apr 1900
Venkatanarasimhulu and Others Vs Narasimhamurti and Another
Madras High Court · (1900) 10 MLJ 241
High Courts20 Apr 1900
Joyanti Kumar Mookerjee Vs J.B. Middleton
Calcutta High Court · (1900) ILR (Cal) 785
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 146
High Courts20 Apr 1900Allowed
Queen-Empress Vs Samuel Luke
Allahabad High Court · (1900) 04 AHC CK 0002
High Courts18 Apr 1900
Ashutosh Goswami and Others Vs Surnomoyi Dasi
Calcutta High Court · (1900) ILR (Cal) 714
High Courts17 Apr 1900Allowed
Sheo Sampat Pande and Another Vs Bandhu Prasad Misr and Others
Allahabad High Court · (1900) 04 AHC CK 0007
High Courts10 Apr 1900
Ramanadhan Chetti Vs Murugappa Chetti
Madras High Court · (1901) ILR (Mad) 45
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts06 Apr 1900
Viraraghava Aiyangar Vs Ramaswami Aiyangar and Others
Madras High Court · (1900) 10 MLJ 242
High Courts06 Apr 1900
Govinda Menon Vs Karunakara Menon and Others
Madras High Court · (1901) ILR (Mad) 43
Suits Valuation Act, 1887 — Section 11
High Courts05 Apr 1900Disposed Of
Muhammad Askari Vs Radhe Ram Singh and Others
Allahabad High Court · (1900) 04 AHC CK 0004
High Courts04 Apr 1900Dismissed
Nabin Majhi Vs Raj Kumar Gouri Lal Singh Deo
Calcutta High Court · (1900) 04 CAL CK 0009
High Courts04 Apr 1900
Chunder Kumar Mukerjee and Others Vs The Secretary of State for India in Council and Another
Calcutta High Court · (1900) ILR (Cal) 698
Public Demands Recovery Act — Section 10, 12, 2, 8
High Courts03 Apr 1900
Sariatoolla Molla Vs Raj Kumar Roy and Another
Calcutta High Court · (1900) ILR (Cal) 709
Limitation Act, 1963 — Article 179(4)
High Courts03 Apr 1900Allowed
Bisheshur Dial and Another Vs Ram Sarup
Allahabad High Court · (1900) 04 AHC CK 0006