JUDGMENT DATABASE
Search 12,21,461 Indian judgments.
12,21,461 judgments in All Courts · page 60,547 of 61,074
Chinnathambi Sahib alias Saiyid Gulam Muhiuddin Sahib and Others Vs Muhammad Ghouse Sahib and Others
Madras High Court · (1905) 15 MLJ 221
Chinnasamy Ayyar Vs Rathnasabapathy Pillay and Another
Madras High Court · (1903) 11 MAD CK 0007
Dorasamy Pillai alias Karupa Pillai by his mother and next friend Kalimuthammal Vs Thungasami Pillai alias Kurunatha Pillai and Others
Madras High Court · (1904) ILR (Mad) 377 : (1904) 14 MLJ 159
Parasurama Ayyar and Another Vs Seshier and Others
Madras High Court · (1903) 11 MAD CK 0013
Tholasiram and Another Vs Duraji and Others
Madras High Court · (1905) 15 MLJ 375
Subba Pillai Vs Ramasamy Aiyar
Madras High Court · (1904) ILR (Mad) 512 : (1904) 14 MLJ 274
Pathammal Vs Syed Kalai Ravuthar
Madras High Court · (1903) 10 MAD CK 0018
Mutha Venkatachelapati Vs Pyanda Venkatachelapati
Madras High Court · (1903) 10 MAD CK 0012
Venkayya and Another Vs The Secretary of State for India in Council
Madras High Court · (1904) 14 MLJ 173
Mantharavadi Venkayya and Another Vs The Secretary of State for India in Council
Madras High Court · (1903) 10 MAD CK 0015
Multan Chand Kanyalal Vs Bank of Madras
Madras High Court · (1903) 10 MAD CK 0014
Appavu Udayan alias Savarimuthu Udayan Vs Susai Udayan and Others
Madras High Court · (1905) 15 MLJ 235
Narayana Naicka Vs Vasudeva Bhatta
Madras High Court · (1903) 10 MAD CK 0004
Bharata Pisharodi Vs Vasudevan Nambudri and Others
Madras High Court · (1904) ILR (Mad) 1 : (1904) 14 MLJ 65
Nalum Lakshimikantham and Another Vs Krishnasawmy Mudaliar and Others
Madras High Court · (1903) 10 MAD CK 0013
Samaram Singarachariar Vs Krishna Swami Iyengar and Others
Madras High Court · 4 Ind. Cas. 874
Ponnusami Mudali Vs Mandi Sundara Mudali
Madras High Court · (1904) ILR (Mad) 255 : (1904) 14 MLJ 356
Vythinatha Ayyar and Others Vs Yeggia Narayana Ayyar
Madras High Court · (1903) 10 MAD CK 0002