High Courts24 Aug 1903
Wali Ahmed Chowdhry Vs Tota Meah Chowdhry
Calcutta High Court · (1904) ILR (Cal) 397
JUDGMENT DATABASE
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12,21,380 judgments in All Courts · page 60,546 of 61,069
High Courts24 Aug 1903Dismissed
Jogendra Nath Ghosh Vs Paban Chandra Ghosh
Calcutta High Court · (1903) 08 CAL CK 0002
High Courts21 Aug 1903
Isab Mondal and Others Vs The Emperor
Calcutta High Court · (1903) 08 CAL CK 0012
High Courts20 Aug 1903Dismissed
Gosto Behary Sardar Vs Hari Mohan Adak
Calcutta High Court · (1903) 08 CAL CK 0008
High Courts20 Aug 1903Dismissed
Shubhadra Dassya and another Vs Chandra Kumar Nag and others
Calcutta High Court · (1903) 08 CAL CK 0003
High Courts20 Aug 1903
Parthasarathy Appa Row Vs Rangiah Appa Row and Another
Madras High Court · (1903) 13 MLJ 501
High Courts20 Aug 1903
Mulji Dhanji Seit and Another Vs The Southern Mahratta Railway Company, Limited and The Madras Railway Company
Madras High Court · (1904) 14 MLJ 396
Railways Act, 1890 — Section 76
High Courts20 Aug 1903Dismissed
Rajah Parthasaradhi Appa Row Vs Rajah Rengiah Appa Row and Another
Madras High Court · (1903) 08 MAD CK 0007
High Courts19 Aug 1903
Kishori Lal Goswami Vs Rakhal Das Banerjee
Calcutta High Court · (1904) ILR (Cal) 155
High Courts19 Aug 1903
F. Reddaway and Co., Ltd. Vs Schroder Smidt and Co.
Calcutta High Court · (1903) 08 CAL CK 0010
High Courts19 Aug 1903
Gobinda Chandra Shaha Vs Hemanta Kumari Debi
Calcutta High Court · (1904) ILR (Cal) 159
Public Demands Recovery Act — Section 8
High Courts18 Aug 1903Dismissed
Bidhoo Bhusan Palit Vs Beny Madhab Mazumdar and Others
Calcutta High Court · (1903) 08 CAL CK 0013
High Courts18 Aug 1903Allowed
Govindarazulu Nakasimham Vs Devarabhotla Venkatanarasayya and Others
Madras High Court · (1903) 08 MAD CK 0005
High Courts18 Aug 1903
Rajah of Venkatagiri Vs Musani Chenchi Reddi
Madras High Court · (1904) 14 MLJ 102
High Courts17 Aug 1903
Gopi Nath Chowdhry Vs Benode Lal Roy Chowdhry
Calcutta High Court · (1904) ILR (Cal) 162
High Courts14 Aug 1903
Debendra Nath Biswas Vs Hem Chandra Roy
Calcutta High Court · (1904) ILR (Cal) 253
High Courts14 Aug 1903
Mohesh Chandra Banerji Vs Prosanna Lal Singh
Calcutta High Court · (1904) ILR (Cal) 83