JUDGMENT DATABASE
Search 12,21,537 Indian judgments.
12,21,537 judgments in All Courts · page 60,544 of 61,077
Sati Prasad Sen Vs Jogesh Chandra Sen
Calcutta High Court · (1904) ILR (Cal) 681
Emperor Vs Chartj Ghunder Mukerjee and Another
Calcutta High Court · 76 Ind. Cas. 966
Rup Jaun Bibee Vs Abdul Kadir Bhuyan and Others
Calcutta High Court · (1904) ILR (Cal) 643
Sulatu Dass Vs Jadu Nath Das and Others
Calcutta High Court · (1904) 03 CAL CK 0006
Mahomed Abdulla Sahib Vs Gulam Hussain Sahib and Others Gulam Hussain Sahib Vs Mahomed Kadir Sahib and Others
Madras High Court · (1905) 15 MLJ 26
Chinnappa Chettiar by his Agent Chellappa Chettiar Vs Thulasi Ammal
Madras High Court · (1905) 15 MLJ 399
Bhabani Charan Dutt Vs Pratap Chandra Ghosh
Calcutta High Court · (1904) 03 CAL CK 0008
Raj Mohan Mukhopadhya and others Vs Basiruddin Ahmed and others
Calcutta High Court · (1904) 03 CAL CK 0012
Hem Chandra Chowdhury Vs Tafazzel Hossein Khan and others
Calcutta High Court · (1904) 03 CAL CK 0025
Raj Chunder Sen; Ramgati Dhur Vs Ganga Das Seal; Raj Chunder Sen
Privy Council · (1904) 31 ILRPC 487 : (1904) 31 IndApp 71
Govinda Pillai, minor by his next friend Muthusami Pillai Vs Thayammal and Others
Madras High Court · (1904) 14 MLJ 209
Kamal Narain Adhikari and others Vs Raja Jotindra Mohan Roy
Calcutta High Court · (1904) 03 CAL CK 0016
Sakyahani Ingle Rao Sahib Vs Bhavani Bozi Sahib and Others
Madras High Court · (1904) 03 MAD CK 0008
Karuppan Servai and Others Vs Alagara Koundan
Madras High Court · (1904) 14 MLJ 347
Bhola Nath Nundi Vs Midnapore Zemindary Company
Privy Council · (1904) 31 ILRPC 503 : (1904) 31 IndApp 75
Subbaraya Mudaliar and Others Vs Vedantachariar and Others
Madras High Court · (1904) 14 MLJ 171
Krishna Behary Sen Vs The Corporation of Calcutta
Calcutta High Court · (1904) ILR (Cal) 406
Ramanadhan Chetti Vs Narayanan Chetti alias Ranganadhan Chetti
Madras High Court · (1905) ILR (Mad) 602 : (1904) 1 MLJ 321