High Courts23 Nov 1903Dismissed
Syed Nawab Ali Chowdry Vs Hemanta Kumari Debi and Others
Calcutta High Court · (1903) 11 CAL CK 0014
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,542 of 61,069
High Courts22 Nov 1903Allowed
Kailasa Thevar and Another Vs Ramiah and 42 Others
Madras High Court · (1903) 11 MAD CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 145(1)
High Courts20 Nov 1903Dismissed
Jogendra Nath Roy and Others Vs Deb Nath Chatterjee and Others
Calcutta High Court · (1903) 11 CAL CK 0007
High Courts20 Nov 1903
Sripati Charan Mundle and two others Vs Ram Kumar Bagdi and six others
Calcutta High Court · (1903) 11 CAL CK 0006
High Courts19 Nov 1903Dismissed
Raghub Prusti Vs Bhobui Sahoo and others
Calcutta High Court · (1903) 11 CAL CK 0002
High Courts18 Nov 1903
Parangodan Nair Vs Perumtoduka Illot Chata and Others
Madras High Court · (1903) 11 MAD CK 0006
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts17 Nov 1903
Kangay Gurukkal and Others Vs Kalimuthu Annavi
Madras High Court · (1904) ILR (Mad) 526 : (1904) 14 MLJ 61
Transfer of Property Act, 1882 — Section 98
High Courts16 Nov 1903
Chinnipakam Rajagopalachari (deceased) and Another Vs Lakshmidoss
Madras High Court · (1904) ILR (Mad) 241 : (1904) 14 MLJ 67
High Courts16 Nov 1903
Sivagami Achi Vs Subramania Aiyar
Madras High Court · (1904) ILR (Mad) 259 : (1904) 14 MLJ 57
Privy Council13 Nov 1903
Abdul Aziz Khan Sahib Vs Appayasami Naicker and others
Privy Council · (1903) 31 IndApp 1
High Courts13 Nov 1903Dismissed
Kocherlakota Venkatakristna Row Vs Vadrevu Venkappa and Another
Madras High Court · (1903) 11 MAD CK 0019
High Courts12 Nov 1903
Ganesh Dutt Thakoor Vs Jewach Thakoorain
Calcutta High Court · (1904) ILR (Cal) 262
Privy Council12 Nov 1903
Maharaj Kumar Bagheswari Pershad Singh Vs Khaja Mahomed Gowhar Ali Khan and others
Privy Council · (1903) 31 IndApp 52
Privy Council12 Nov 1903
Bageswari Prosad Singh Vs Mahomed Gowhar Ali Khan
Privy Council · (1904) 31 ILRPC 256
Privy Council12 Nov 1903
Mussummat Jewach Thakoorain Vs Chowdhry Ganesh Dutt Thakoor and others
Privy Council · (1903) 31 IndApp 10
High Courts11 Nov 1903
Palaniappa Chetti Vs Annamalai Chetti and Others
Madras High Court · (1904) ILR (Mad) 223 : (1904) 14 MLJ 74
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts10 Nov 1903
Tamijuddi Vs Asgar Howladar
Calcutta High Court · (1909) ILR (Cal) 256
Bengal Tenancy Act, 1885 — Section 85
High Courts10 Nov 1903
Ramachandra Aiyar Vs Subramania Chettiar and Another
Madras High Court · (1904) 14 MLJ 393
High Courts09 Nov 1903
Kishori Gir Vs Ram Narayan Gir and Others
Calcutta High Court · (1903) 11 CAL CK 0005