High Courts01 Jun 1900
Nath Singh and Others Vs Damri Singh
Calcutta High Court · (1901) ILR (Cal) 90
Bengal Tenancy Act, 1885 — Section 29
JUDGMENT DATABASE
Search 12,19,814 Indian judgments.
12,19,814 judgments in All Courts · page 60,543 of 60,991
High Courts01 Jun 1900
Dinonath Ghose and Another Vs Shama Bibi
Calcutta High Court · (1901) ILR (Cal) 23
High Courts30 May 1900
Mohabut Singh and Another Vs Umahil Fatima and Others
Calcutta High Court · (1901) ILR (Cal) 66
Bengal Tenancy Act, 1885 — Section 167, 3(16)
High Courts28 May 1900
Ishan Chandra Dey Vs Gonesh Chandra Parsi and Others
Calcutta High Court · (1901) ILR (Cal) 139
Registration Act, 1877 — Section 50
High Courts26 May 1900Dismissed
Sher Singh and Another Vs Diwan Singh and Others
Allahabad High Court · (1900) 05 AHC CK 0010
High Courts25 May 1900
Woomesh Chandra Maitra Vs Barada Das Maitra and Others
Calcutta High Court · (1901) ILR (Cal) 17
Bengal Tenancy Act, 1885 — Section 74Civil Procedure Code, 1908 (CPC) — Section 13
High Courts25 May 1900
Mohiuddin Ahmad Vs The Secretary of State for India in Council
Calcutta High Court · (1900) ILR (Cal) 674
Income Tax Act, 1886 — Section 3, 4, 5
High Courts25 May 1900
Srish Chunder Bose Vs Nachim Kazi and Others
Calcutta High Court · (1900) ILR (Cal) 827
Bengal Tenancy Act, 1885 — Section 5(3)
High Courts25 May 1900Dismissed
Himanchal Singh Vs Jhamman Lal
Allahabad High Court · (1900) 05 AHC CK 0006
High Courts25 May 1900Allowed
Nanku Ram Vs The Indian Midland Railway Company
Allahabad High Court · (1900) 05 AHC CK 0003
High Courts23 May 1900
Lala Kuldip Narain and Others Vs Lala Makhan Lal
Calcutta High Court · (1900) ILR (Cal) 774
Bengal Tenancy Act, 1885 — Section 189
High Courts21 May 1900Dismissed
Thakur Ram Vs Katwaru Ram
Allahabad High Court · (1900) 05 AHC CK 0004
High Courts19 May 1900
Raj Narain Das Vs Shamananda Das Chowdhry and Others
Calcutta High Court · (1906) ILR (Cal) 1362
High Courts15 May 1900
In Re: Abdur Rahman and Keramat
Calcutta High Court · (1900) ILR (Cal) 839
Criminal Procedure Code, 1898 (CrPC) — Section 234, 537
High Courts14 May 1900
Laldhari Singh and Others Vs Sukdeo Narain Singh and Another
Calcutta High Court · (1900) ILR (Cal) 892
Criminal Procedure Code, 1898 (CrPC) — Section 145, 429
High Courts14 May 1900Disposed Of
Najm-un-nissa Vs Ajaib Ali Khan
Allahabad High Court · (1900) 05 AHC CK 0011
High Courts14 May 1900Allowed
Queen-Empress Vs Narain Singh
Allahabad High Court · (1900) 05 AHC CK 0007
High Courts11 May 1900
Golapdy Sheikh and Others Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 979
High Courts11 May 1900
Mahadeo Singh Vs Queen-Empress
Calcutta High Court · (1900) ILR (Cal) 921
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 211