High Courts03 Sept 1903
Chandi Charan Dhar Vs Boistab Charan Dhar
Calcutta High Court · (1904) ILR (Cal) 284
Evidence Act, 1872 — Section 74, 76
JUDGMENT DATABASE
Search 12,21,459 Indian judgments.
12,21,459 judgments in All Courts · page 60,549 of 61,073
High Courts03 Sept 1903
Sarat Chandra Mullick Vs Kanai Lall Chunder and others
Calcutta High Court · (1903) 09 CAL CK 0006
High Courts03 Sept 1903
Manorama Dassi Vs Kali Charan Banerjee
Calcutta High Court · (1904) ILR (Cal) 166
High Courts03 Sept 1903
Mafizuddin Vs Korbad Ali Chowdhuri
Calcutta High Court · (1904) ILR (Cal) 393
High Courts03 Sept 1903
Kali Krishna Sarkar Vs Raghunath Deb
Calcutta High Court · (1904) ILR (Cal) 224
Transfer of Property Act, 1882 — Section 90
High Courts03 Sept 1903
Sreemutty Monorama Dassee Vs Kally Churn Bonerjee and Others
Calcutta High Court · (1903) 09 CAL CK 0001
High Courts02 Sept 1903
Krishna Prosad Roy Vs Bipin Behary Roy
Calcutta High Court · (1904) ILR (Cal) 228
High Courts01 Sept 1903
Sheik Milan Vs Mohemed Ali and Others
Calcutta High Court · (1903) 09 CAL CK 0009
High Courts01 Sept 1903
The Emperor Vs Dina Bandhu Moitra
Calcutta High Court · (1903) 09 CAL CK 0005
High Courts28 Aug 1903Allowed
Nawab Syed Amir Hossain Khan Bahadur and others Vs Tulsi Dass
Calcutta High Court · (1903) 08 CAL CK 0009
High Courts28 Aug 1903
Chidambara Mudaliar Vs Koothaperumal, minor, by his guardian Renganatha Konan
Madras High Court · (1904) ILR (Mad) 326 : (1904) 14 MLJ 181
High Courts28 Aug 1903
Tottempudi Venkataratnam Vs Tottempudi Seshamma and Others
Madras High Court · (1903) 08 MAD CK 0004
High Courts28 Aug 1903Dismissed
Manakat Velamma and Others Vs Ibrahim Lebbe and Others
Madras High Court · (1903) 08 MAD CK 0002
High Courts27 Aug 1903
Nageshwar Prosad Singh Vs Rudra Prokash Singh
Calcutta High Court · (1904) ILR (Cal) 210
Lunacy Act, 1912 — Section 23
High Courts27 Aug 1903
Narsingh Das Vs Ajodhya Prosad Sukul
Calcutta High Court · (1904) ILR (Cal) 203
High Courts25 Aug 1903
Mohideen Abdul Kadir and Others Vs Emperor
Madras High Court · (1903) 08 MAD CK 0019
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts25 Aug 1903
Durga Nath Pramanik Vs Chintamoni Dassi
Calcutta High Court · (1904) ILR (Cal) 214
High Courts24 Aug 1903
Jung Bahadur Vs Mahadeo Prosad
Calcutta High Court · (1904) ILR (Cal) 207
Criminal Procedure Code, 1898 (CrPC) — Section 103
High Courts24 Aug 1903
Wali Ahmed Chowdhry Vs Tota Meah Chowdhry
Calcutta High Court · (1904) ILR (Cal) 397