High Courts17 Jan 1898
Ramakissoor Dossji Vs Sriranga Charlu and Others
Madras High Court · (1898) ILR (Mad) 421
Civil Procedure Code, 1908 (CPC) — Section 2
JUDGMENT DATABASE
Search 12,18,896 Indian judgments.
12,18,896 judgments in All Courts · page 60,550 of 60,945
High Courts16 Jan 1898Dismissed
Biri Singh and Another Vs Nawal Singh and Others
Allahabad High Court · (1902) ILR (All) 226
High Courts15 Jan 1898Dismissed
Durga Singh Vs Bisheshar Dayal and Others
Allahabad High Court · (1902) ILR (All) 218
Civil Procedure Code, 1908 (CPC) — Section 54Court Fees Act, 1870 — Section 5(b)
High Courts15 Jan 1898
Raj Bahadur Vs Kanhaia Lal and Another
Allahabad High Court · (1902) ILR (All) 211
Transfer of Property Act, 1882 — Section 85
High Courts14 Jan 1898
Iswar Chandra Dutt and Others Vs Haris Chandra Dutt and Others
Calcutta High Court · (1898) ILR (Cal) 718
High Courts13 Jan 1898
Lal Mohan Chowbey Vs Hari Charan Das Bairagi
Calcutta High Court · (1898) ILR (Cal) 637
Criminal Procedure Code, 1898 (CrPC) — Section 3
High Courts13 Jan 1898
Debo Das Vs Mohunt Ram Charn Dass Chella
Calcutta High Court · (1898) 01 CAL CK 0009
High Courts13 Jan 1898Allowed
Manoo Bepari Vs Durga Churn Saha
Calcutta High Court · (1898) 01 CAL CK 0007
High Courts13 Jan 1898
Karuppana Nadan Vs Chairman, Madura Municipality
Madras High Court · (1898) ILR (Mad) 246
Madras District Municipalities Act, 1884 — Section 264
High Courts12 Jan 1898
Kumud Mohun Dutt Chowdhry and Another Vs Rai Charan Ghose and Others
Calcutta High Court · (1898) ILR (Cal) 571
High Courts12 Jan 1898Allowed
Rai Churn Ghosh and others Vs Kumud Mohan Dutt Chowdhury and others
Calcutta High Court · (1898) 01 CAL CK 0012
High Courts12 Jan 1898Allowed
The Muncipal Board of Cawnpore Vs Lallu and Another
Allahabad High Court · (1898) ILR (All) 200
High Courts12 Jan 1898Dismissed
Queen-Empress Vs Rahim Bakhsh
Allahabad High Court · (1898) ILR (All) 206
High Courts11 Jan 1898
Rabiram Das Vs Uma Kant Chuckerbutty
Calcutta High Court · (1898) 01 CAL CK 0011
High Courts10 Jan 1898
Surja Kurmi Vs Queen-Empress
Calcutta High Court · (1898) ILR (Cal) 555
Criminal Procedure Code, 1898 (CrPC) — Section 306, 307, 536Penal Code, 1860 (IPC) — Section 240, 241
High Courts10 Jan 1898
In Re: Goods, Chattels of Sladen
Madras High Court · (1898) ILR (Mad) 492
Evidence Act, 1872 — Section 85