High Courts14 Aug 1903
Sree Sankarachari Swamiar Vs Varada Pillai
Madras High Court · (1903) 08 MAD CK 0018
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12,21,459 judgments in All Courts · page 60,551 of 61,073
High Courts14 Aug 1903
Sankarachariar of Kumbakonam by his Agent, A. Pattabhiramier Vs Murugesa Mudaliar
Madras High Court · (1903) 13 MLJ 438
High Courts14 Aug 1903
Sankarachariar of Kumbakonam by his Agent, Pattabhirama Aiyar Vs Varada Pillai
Madras High Court · (1903) 13 MLJ 429
High Courts14 Aug 1903
Veeranna Pillai and Another Vs Muthukumaru Asari and Others
Madras High Court · (1904) ILR (Mad) 102 : (1903) 13 MLJ 439
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts13 Aug 1903
Girjanath Ray Chaudhuri and Others Vs Surendra Nath Ray Chaudhuri and Others
Calcutta High Court · 16 Ind. Cas. 84
High Courts12 Aug 1903Dismissed
Ramanathan Chetty Vs Murugappa Chetty
Madras High Court · (1903) 13 MLJ 341
Limitation Act, 1963 — Section 28
High Courts12 Aug 1903
Ramanathan Chetti Vs Murugappa Chetti
Madras High Court · (1903) 13 MLJ 341
Limitation Act, 1963 — Section 28
High Courts11 Aug 1903
Emperor Vs Jogeshwar Passi
Calcutta High Court · (1904) ILR (Cal) 1
Coroners Act, 1871 — Section 24, 27Criminal Procedure Code, 1898 (CrPC) — Section 215, 432Penal Code, 1860 (IPC) — Section 304A
High Courts06 Aug 1903
Nuzhatuddowla Abbas Hossein Vs Mirza Kurratulain
Calcutta High Court · (1904) ILR (Cal) 186
High Courts06 Aug 1903
Dorasami Pillai alias Akantachia Pillai and Others Vs Muthusami Mooppan and Others
Madras High Court · (1904) ILR (Mad) 94 : (1903) 13 MLJ 479
Civil Procedure Code, 1908 (CPC) — Section 28
High Courts05 Aug 1903
Jagadindra Nath (Sic) Vs Chandra Nath Pod(Sic)
Calcutta High Court · (1904) ILR (Cal) 242
Contract Act, 1872 — Section 129
Privy Council05 Aug 1903
Rani Bhagwan Kuar Vs Jogendra Chandra Bose and others
Privy Council · (1903) 30 IndApp 249
High Courts04 Aug 1903
Narasimha Shankar Deshpande Vs Balwant Lakshman
Bombay High Court · (1904) ILR (Bom) 381
High Courts04 Aug 1903
Narasimha Shankar Deshpande Vs Imam Valad Mahamad
Bombay High Court · (1904) ILR (Bom) 384
Bombay Police Act, 1951 — Section 50Criminal Procedure Code, 1898 (CrPC) — Section 165
High Courts04 Aug 1903
Narayanaswami Reddiyar Vs The Madras Railway Company (Limited)
Madras High Court · (1903) 13 MLJ 488
Contract Act, 1872 — Section 73
High Courts31 Jul 1903
Krishnamurthi Aiyar Vs Narayanasawmy Aiyar
Madras High Court · (1904) 14 MLJ 295
High Courts30 Jul 1903
Shyam Sundar Lal Vs Bajpai Jainarayan
Calcutta High Court · (1903) 07 CAL CK 0024
High Courts29 Jul 1903
Bijoyendra Lall Mitter Vs The Emperor
Calcutta High Court · (1903) 07 CAL CK 0019
High Courts28 Jul 1903Dismissed
J. Winterscale Vs Sarat Chandra Banerjee
Calcutta High Court · (1903) 07 CAL CK 0016