High Courts16 Jun 1903Dismissed
Sarat Chandra Dey Chowdhury and Another Vs Brojeshwari Dassi
Calcutta High Court · (1903) 06 CAL CK 0001
JUDGMENT DATABASE
Search 12,21,385 Indian judgments.
12,21,385 judgments in All Courts · page 60,552 of 61,070
High Courts12 Jun 1903Dismissed
Dinendra Narain Roy Vs Tituram Mukerjee
Calcutta High Court · (1903) 06 CAL CK 0040
High Courts12 Jun 1903
Mohendra Nath Sepai Vs Parbutty Charan Dass
Calcutta High Court · (1903) 06 CAL CK 0039
High Courts12 Jun 1903
Umesh Chandra Khasna Vis Vs Golap Lal Mustafi
Calcutta High Court · (1904) ILR (Cal) 233
High Courts12 Jun 1903
Prayag Kapri Vs Shyam Lal
Calcutta High Court · (1904) ILR (Cal) 138
Contract Act, 1872 — Section 74Transfer of Property Act, 1882 — Section 86
High Courts12 Jun 1903
Deoki Singh and others Vs Lakhan Roy and others
Calcutta High Court · (1903) 06 CAL CK 0026
High Courts12 Jun 1903
Wajihuddin and Another Vs Syed Mazhar Hossain
Calcutta High Court · 16 Ind. Cas. 457
High Courts12 Jun 1903Dismissed
Janhabi Chowdhurani Vs Brojo Mohini Chowdhurani and Others
Calcutta High Court · (1903) 06 CAL CK 0007
High Courts11 Jun 1903Dismissed
Macnaghten Vs Rameshwar Singh
Calcutta High Court · (1903) 06 CAL CK 0041
High Courts11 Jun 1903Allowed
Zinnatunnessa Khatun Vs Girindra Nath Mukerjee
Calcutta High Court · (1903) 06 CAL CK 0020
High Courts04 Jun 1903
Kunja Behari Mondal Vs Sambhu Chandra Roy and Another
Calcutta High Court · (1903) 06 CAL CK 0011
High Courts04 Jun 1903
Sarat Chandra Dey Vs Brojeshwari Dassi
Calcutta High Court · (1903) 06 CAL CK 0008
High Courts03 Jun 1903
Magniram Vs Mehdi Hossein Khan
Calcutta High Court · (1904) ILR (Cal) 95
Civil Procedure Code, 1908 (CPC) — Section 13Transfer of Property Act, 1882 — Section 82
High Courts01 Jun 1903
Sasi Kumar Bose and Kailas Chandra Adhikary Vs The Emperor
Calcutta High Court · (1903) 06 CAL CK 0034
High Courts01 Jun 1903
Surendra Narain Singh Vs Hari Mohan Misser
Calcutta High Court · (1904) ILR (Cal) 174
Bengal Tenancy Act, 1885 — Section 23, 25(a)Specific Relief Act, 1877 — Section 54
High Courts01 Jun 1903
Prokash Chandra Sarkar Vs E.E. Adlam
Calcutta High Court · (1903) 06 CAL CK 0003
High Courts29 May 1903Dismissed
Ismail Khan Mahomed Vs Aghore Nath Mukerjee and another
Calcutta High Court · (1903) 05 CAL CK 0044