JUDGMENT DATABASE
Search 12,21,665 Indian judgments.
12,21,665 judgments in All Courts · page 60,537 of 61,084
Bhabataran Ghose and others Vs Bankutesh Lal Mitra and another
Calcutta High Court · (1905) 02 CAL CK 0006
Ismail Khan Vs Abdul Aziz Khan and others
Calcutta High Court · (1905) 02 CAL CK 0004
Ram Karan Thakur and others Vs The Emperor
Calcutta High Court · (1905) 02 CAL CK 0015
Nitya Pal and others Vs Beni Madhab Ghose
Calcutta High Court · (1905) 02 CAL CK 0007
Budhu and others Vs Musstt. Lachminia
Calcutta High Court · (1905) 02 CAL CK 0013
John Alexander Anderson and others Vs Hardut Roy Chamaria
Calcutta High Court · (1905) 02 CAL CK 0008
Ismail Khan Vs Abdul Aziz Khan and others
Calcutta High Court · (1905) 01 CAL CK 0010
Vencata Rao and Others Vs Venkatachalam Chetty
Madras High Court · (1905) 15 MLJ 109
Bisarat Ali and Others Vs Umapada Banerjee and Others
Calcutta High Court · (1905) 01 CAL CK 0013
Jogendra Nath Mukerjee Vs Sarat Chandra Banerjee
Calcutta High Court · (1905) 01 CAL CK 0012
Nittyanund Kanarar Vs King-Emperor
Calcutta High Court · (1905) 01 CAL CK 0003
Sheo Dihal Singh Vs Badri Narain Singh and Others
Allahabad High Court · (1905) 01 AHC CK 0001
Malla Reddi and Others Vs Aswaratha Reddi and Others
Madras High Court · (1905) 15 MLJ 494
Mohit Lall Dutt Vs Raj Narain Dutt.
Calcutta High Court · (1905) 01 CAL CK 0007
Jafar Mandol and Others Vs Jaribullah Saha
Calcutta High Court · (1905) 01 CAL CK 0006
Bepin Behari Mondol Vs Krishna Dhone Ghose
Calcutta High Court · (1905) 01 CAL CK 0002