High Courts03 Feb 1904
Suri Venkatappayya Sastri, agent of Sri Rajah Rangayya Appa Row Bahadur Zemindar Garu Vs Madula Venkanna
Madras High Court · (1904) ILR (Mad) 531 : (1904) 14 MLJ 155
Penal Code, 1860 (IPC) — Section 378, 379
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,538 of 61,069
High Courts29 Jan 1904
Dharani Kanta Lahiry Chowdhury Vs Girija Kanta Lahiry Chowdhury
Calcutta High Court · (1904) 01 CAL CK 0003
High Courts27 Jan 1904
Chedi Mala and others Vs The King-Emperor
Calcutta High Court · (1904) 01 CAL CK 0009
High Courts26 Jan 1904
Golam Hossain Ariff Vs The Emperor
Calcutta High Court · (1904) 01 CAL CK 0018
High Courts26 Jan 1904
Musst. Dal Koer Vs Musst. Panbas Koer
Calcutta High Court · (1904) 01 CAL CK 0016
High Courts26 Jan 1904
Nafar Chandra Bhattacharjee Vs Helaluddin Mondal and Another
Calcutta High Court · (1904) 01 CAL CK 0007
High Courts26 Jan 1904Dismissed
Raja Sree Nath Roy Bahadur and Others Vs The Secretary of State for India in Council
Calcutta High Court · (1904) 01 CAL CK 0004
High Courts25 Jan 1904Dismissed
Dinobandhu Nundy Vs Harimati Dassee
Calcutta High Court · (1904) 01 CAL CK 0005
High Courts25 Jan 1904
Baij Nauth Prosad and Others Vs Ghanshyam Dass and Others
Calcutta High Court · (1904) 01 CAL CK 0001
High Courts20 Jan 1904
Shyamkishen Vs Sundar Koer
Calcutta High Court · (1904) ILR (Cal) 373
Transfer of Property Act, 1882 — Section 89
High Courts19 Jan 1904Allowed
Buckaulla Mullick, Khoda Bux Mullick Vs Ghosh, Singha and Co.
Calcutta High Court · (1904) 01 CAL CK 0021
High Courts19 Jan 1904
Babu Sakan Sing and Babu Dirgopal Lall Vs Gopal Chandra Neogi
Calcutta High Court · (1904) 01 CAL CK 0017
High Courts19 Jan 1904
Empreor Vs Bakaullah Mallik
Calcutta High Court · (1904) ILR (Cal) 411
Penal Code, 1860 (IPC) — Section 480, 482, 486Trade and Merchandise Marks Act, 1958 — Section 6
High Courts13 Jan 1904
Jadab Chandra Bakshi Vs Bhairab Chandra Chuckerbutty
Calcutta High Court · (1904) ILR (Cal) 297
High Courts13 Jan 1904Dismissed
Bhagabuty Charan Chukraburty and Others Vs Ashutosh Chattopadhya
Calcutta High Court · (1904) 01 CAL CK 0006
High Courts12 Jan 1904Dismissed
Hanooman Singh Vs Luchman Sahoo
Calcutta High Court · (1904) 01 CAL CK 0019
High Courts08 Jan 1904
Surjya Kanta Roy Chowdhry Vs Emperor
Calcutta High Court · (1904) ILR (Cal) 350
Criminal Procedure Code, 1898 (CrPC) — Section 107(2)