High Courts22 Mar 1904Allowed
Jiban Krishna Ghosh Vs Sripati Charan Dey
Calcutta High Court · (1904) 03 CAL CK 0007
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,536 of 61,069
High Courts21 Mar 1904
Mohini Mohan Chowdhry Vs Harendra Chandra Chowdhry
Calcutta High Court · (1904) ILR (Cal) 691
Criminal Procedure Code, 1898 (CrPC) — Section 522Penal Code, 1860 (IPC) — Section 114, 341
High Courts18 Mar 1904
Sati Prasad Sen Vs Jogesh Chandra Sen
Calcutta High Court · (1904) ILR (Cal) 681
Limitation Act, 1963 — Article 136
High Courts16 Mar 1904
Emperor Vs Chartj Ghunder Mukerjee and Another
Calcutta High Court · 76 Ind. Cas. 966
Criminal Procedure Code, 1898 (CrPC) — Section 239
High Courts16 Mar 1904
Rup Jaun Bibee Vs Abdul Kadir Bhuyan and Others
Calcutta High Court · (1904) ILR (Cal) 643
High Courts16 Mar 1904Dismissed
Sulatu Dass Vs Jadu Nath Das and Others
Calcutta High Court · (1904) 03 CAL CK 0006
High Courts14 Mar 1904
Mahomed Abdulla Sahib Vs Gulam Hussain Sahib and Others Gulam Hussain Sahib Vs Mahomed Kadir Sahib and Others
Madras High Court · (1905) 15 MLJ 26
High Courts10 Mar 1904
Chinnappa Chettiar by his Agent Chellappa Chettiar Vs Thulasi Ammal
Madras High Court · (1905) 15 MLJ 399
High Courts08 Mar 1904Dismissed
Bhabani Charan Dutt Vs Pratap Chandra Ghosh
Calcutta High Court · (1904) 03 CAL CK 0008
High Courts07 Mar 1904
Raj Mohan Mukhopadhya and others Vs Basiruddin Ahmed and others
Calcutta High Court · (1904) 03 CAL CK 0012
High Courts04 Mar 1904Allowed
Hem Chandra Chowdhury Vs Tafazzel Hossein Khan and others
Calcutta High Court · (1904) 03 CAL CK 0025
Privy Council02 Mar 1904
Raj Chunder Sen; Ramgati Dhur Vs Ganga Das Seal; Raj Chunder Sen
Privy Council · (1904) 31 ILRPC 487 : (1904) 31 IndApp 71
High Courts02 Mar 1904
Govinda Pillai, minor by his next friend Muthusami Pillai Vs Thayammal and Others
Madras High Court · (1904) 14 MLJ 209
Limitation Act, 1963 — Section 7
High Courts01 Mar 1904
Kamal Narain Adhikari and others Vs Raja Jotindra Mohan Roy
Calcutta High Court · (1904) 03 CAL CK 0016
High Courts01 Mar 1904Allowed
Sakyahani Ingle Rao Sahib Vs Bhavani Bozi Sahib and Others
Madras High Court · (1904) 03 MAD CK 0008
Specific Relief Act, 1877 — Section 42
High Courts29 Feb 1904
Karuppan Servai and Others Vs Alagara Koundan
Madras High Court · (1904) 14 MLJ 347
Privy Council26 Feb 1904
Bhola Nath Nundi Vs Midnapore Zemindary Company
Privy Council · (1904) 31 ILRPC 503 : (1904) 31 IndApp 75