JUDGMENT DATABASE

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12,21,380 judgments in All Courts · page 60,534 of 61,069

High Courts13 Apr 1904

Jhalan Jha Vs Buchar Gope

Calcutta High Court · (1904) ILR (Cal) 811

Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193, 211, 406