High Courts17 Aug 1904
Bagdu Majhi and others Vs Raja Sri Sri Durga Prosad Singha
Calcutta High Court · (1904) 08 CAL CK 0009
JUDGMENT DATABASE
Search 12,21,459 Indian judgments.
12,21,459 judgments in All Courts · page 60,532 of 61,073
High Courts17 Aug 1904
Subba Reddi and Another Vs Kotamma and Others
Madras High Court · (1904) 14 MLJ 442
High Courts16 Aug 1904
Jnaendra Mohan Chowdhry Vs Gopal Das Chowdhry
Calcutta High Court · (1904) ILR (Cal) 1026
Bengal Tenancy Act, 1885 — Section 88
High Courts16 Aug 1904
Dulal Chandra Deb Vs Ram Narain Deb
Calcutta High Court · (1904) ILR (Cal) 1057
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 17Civil Procedure Code, 1908 (CPC) — Section 25Provincial Small Cause Courts Act, 1887 — Section 35
High Courts16 Aug 1904
Chendrasekhara Dalai and Another Vs Emperor
Madras High Court · (1904) 14 MLJ 491
High Courts11 Aug 1904Dismissed
Protap Chandra Das and others Vs Biseswar Pramanick
Calcutta High Court · (1904) 08 CAL CK 0003
High Courts11 Aug 1904
Venkata Hanumanulu Garu Vs Lachchamma and Others
Madras High Court · (1904) 14 MLJ 464
Limitation Act, 1963 — Article 141
High Courts11 Aug 1904
Kesava Pillay Vs Kannusamy Pillay and Others
Madras High Court · (1905) 15 MLJ 30
High Courts10 Aug 1904Dismissed
Gopal Prosad Bhakat Vs Rajah Dibbya Singh Deb and Others
Calcutta High Court · (1904) 08 CAL CK 0006
High Courts10 Aug 1904
The Chiarman, Municipal Council Vs Suserla Venketeswarulu alias Venkatakrishna Brahmin Sastri and Another
Madras High Court · (1906) 16 MLJ 53
High Courts10 Aug 1904
Thiruvenkata Mudaliar Vs Muthu Aiyar alias Mahadeva Aiyar
Madras High Court · (1904) 14 MLJ 431
High Courts10 Aug 1904
Latchmanan Chetty Vs Ramanathan Chetty through his mother and next friend Alamelu Achi and Another
Madras High Court · (1905) ILR (Mad) 127 : (1904) 14 MLJ 436
High Courts10 Aug 1904
Maharajah of Vizianagram being minor, by Collector and guardian H.F.A. Gilman, Esq. Vs Chelliah
Madras High Court · (1904) 14 MLJ 468
Madras Hereditary Village Offices Act, 1895 — Section 5
High Courts08 Aug 1904
Subramanian Patter and Others Vs Vembammal
Madras High Court · (1904) 14 MLJ 339
High Courts08 Aug 1904
Linga Reddy Vs Hussain Reddy and Another
Madras High Court · (1904) 14 MLJ 430
High Courts05 Aug 1904
Hara Sundar Majumdar Vs Basunta Kumar Roy and Others
Calcutta High Court · (1904) 08 CAL CK 0016
High Courts05 Aug 1904
Jotoni Chowdhurani Vs Amor Krishna Saha and Another
Calcutta High Court · 1 Ind. Cas. 164
Transfer of Property Act, 1882 — Section 88
High Courts05 Aug 1904Dismissed
T.E. Madden Vs Alfred John Bridge and others
Calcutta High Court · (1904) 08 CAL CK 0008
High Courts05 Aug 1904
Halimannissa Chowdhrani Vs Secretary of State for India
Calcutta High Court · (1904) ILR (Cal) 1036
High Courts04 Aug 1904
Chidambaram Pillai and Others Vs Sivathasamy Thever
Madras High Court · (1905) 15 MLJ 396