High Courts18 Apr 1905
Harihar Ojha Vs Dasarathi Misra
Calcutta High Court · (1906) ILR (Cal) 257
Limitation Act, 1963 — Article 141
JUDGMENT DATABASE
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12,21,665 judgments in All Courts · page 60,533 of 61,084
High Courts18 Apr 1905
Raja Gour Chandra Gajapati Narayan Deb Vs Raja Makunda Deb and Others
Calcutta High Court · (1905) 04 CAL CK 0004
High Courts18 Apr 1905Dismissed
Harihar Lal Vs Gunendar Pershad
Calcutta High Court · (1905) 04 CAL CK 0003
High Courts17 Apr 1905
Yarlagadda Veeraraghavyya, and Others Vs Gorantla Ramayya
Madras High Court · (1905) 15 MLJ 484
High Courts17 Apr 1905
Yarlagadda Veera Ragavayya and Others Vs Gorantla Ramayya
Madras High Court · (1906) ILR (Mad) 111
High Courts12 Apr 1905Dismissed
J.C. Galstaun Vs Dunia Lal Seal
Calcutta High Court · (1905) 04 CAL CK 0018
High Courts12 Apr 1905Dismissed
Pran Nath Sarkar Vs Jadu Nath Saha
Calcutta High Court · (1905) 04 CAL CK 0015
High Courts12 Apr 1905Dismissed
Sri Maharani Beni Pershad Koeri Vs Ramdahin Pandey and Others
Calcutta High Court · (1905) 04 CAL CK 0007
High Courts12 Apr 1905
Vaidinatha Thambiran and Others Vs Chandrasekara Dikshitar and Others
Madras High Court · (1905) 15 MLJ 469
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts10 Apr 1905Allowed
Maharajah Sir Rameshwar Singh Bahadur Vs Babu Jibendar Singh, and others
Calcutta High Court · (1905) 04 CAL CK 0005
High Courts07 Apr 1905
Surendra Narayan Singh and Another Vs Gopi Sundari Dasi and Others
Calcutta High Court · (1905) 04 CAL CK 0013
High Courts06 Apr 1905Dismissed
Raj Kishore Awasti Vs Jadu Nath Basak and Others
Calcutta High Court · (1905) 04 CAL CK 0020
High Courts06 Apr 1905
Krishna Chandra Goldar Vs Mohesh Chandra Saha and Others
Calcutta High Court · (1905) 04 CAL CK 0017
High Courts05 Apr 1905Dismissed
Maharani Dambar Koeri Vs Rai Sham Kissen Das
Calcutta High Court · (1905) 04 CAL CK 0006
High Courts03 Apr 1905Dismissed
Satya Charan Mukherji and Another Vs Madhub Chunder Karmokar and Another
Calcutta High Court · (1905) 04 CAL CK 0010
High Courts31 Mar 1905Allowed
Rash Moni Dassi Vs Soorja Kanta Roy Chowdhuri
Calcutta High Court · (1905) 03 CAL CK 0023
High Courts31 Mar 1905Dismissed
Hara Kumar Pal Chowdhury Vs Shaikh Safatullah and Others
Calcutta High Court · (1905) 03 CAL CK 0018
High Courts31 Mar 1905
Hiatunnessa Bibi and Others Vs Kailash Chandra Saha
Calcutta High Court · 17 Ind. Cas. 224
High Courts30 Mar 1905
Kishori Lal Chatterji and Another Vs The Emperor at the prosecution of Rakhal Maiti
Calcutta High Court · (1905) 03 CAL CK 0019