High Courts06 Apr 1904
G.P. Cooke and others Vs The Equitable Coal Co., Ld.
Calcutta High Court · (1904) 04 CAL CK 0014
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,535 of 61,069
High Courts30 Mar 1904
Baldeo Parshad Sahu Vs A.B. Miller
Calcutta High Court · (1904) ILR (Cal) 667
Transfer of Property Act, 1882 — Section 3
High Courts30 Mar 1904Allowed
Jogendra Nath Ghose Vs Paban Chandra Ghose
Calcutta High Court · (1904) 03 CAL CK 0013
High Courts29 Mar 1904
Tamizuddin Vs Ashrub Ali
Calcutta High Court · (1904) ILR (Cal) 647
Bengal Tenancy Act, 1885 — Section 44Specific Relief Act, 1877 — Section 9
High Courts29 Mar 1904
Krishna Kamini Debi Vs Dino Mony Chowdhurani
Calcutta High Court · (1904) ILR (Cal) 658
Transfer of Property Act, 1882 — Section 52
High Courts29 Mar 1904Allowed
Jogeswar Atha and Another Vs Ganga Bishnu Ghattack
Calcutta High Court · (1904) 03 CAL CK 0004
High Courts29 Mar 1904Allowed
Gadadhar Roy Vs Hare Krishna Sarkar and another
Calcutta High Court · (1904) 03 CAL CK 0001
High Courts29 Mar 1904
Visalakshiammal Vs Sivaraman alias Veeraraghaven, minor, by next friend Vaidinadha Iyer and Another
Madras High Court · (1904) ILR (Mad) 577 : (1904) 1 MLJ 310
High Courts28 Mar 1904
Zemindar of Ettiapuram Vs Subba Reddy and Others
Madras High Court · (1904) 14 MLJ 223
Civil Procedure Code, 1908 (CPC) — Section 37
High Courts24 Mar 1904Dismissed
Sarat Chandra Mukerji Vs Mahomed Hossein and Others
Calcutta High Court · (1904) 03 CAL CK 0003
High Courts23 Mar 1904Dismissed
Babu Ram Roy Vs Mahendra Nath Samanta and others
Calcutta High Court · (1904) 03 CAL CK 0026
High Courts23 Mar 1904Allowed
Ram Kanai Dass Vs Fakir Chund Das
Calcutta High Court · (1904) 03 CAL CK 0014
High Courts23 Mar 1904
Durga Prosad Sureka Vs Bhajan Lall Lohea
Calcutta High Court · (1904) ILR (Cal) 614
High Courts23 Mar 1904
Girdhar Das and others Vs Ram Autar Singh and others
Calcutta High Court · (1904) 03 CAL CK 0005
Privy Council23 Mar 1904
Thakur Harihar Bakhsh Vs Thakur Ganesh Bakhsh
Privy Council · (1904) 31 IndApp 116
Privy Council23 Mar 1904
Durga Prosad Sureka and Others Vs Bhajan Lall and others
Privy Council · (1904) 31 IndApp 122
Privy Council23 Mar 1904
Srish Chandra Roy Vs Banomali Roy
Privy Council · (1904) 31 ILRPC 584 : (1904) 31 IndApp 107
Privy Council23 Mar 1904
Jotindra Mohun Lahiri Vs Guru Prosunno Lahiri and others
Privy Council · (1904) 31 IndApp 94