High Courts15 Sept 1904
Gurusami Aiyar Vs Kaveri Boyee Ammal
Madras High Court · (1904) 14 MLJ 485
Transfer of Property Act, 1882 — Section 101
JUDGMENT DATABASE
Search 12,21,621 Indian judgments.
12,21,621 judgments in All Courts · page 60,539 of 61,082
High Courts14 Sept 1904
M. Subraya Chetty Vs A.S. Rajammal
Madras High Court · (1904) 14 MLJ 482
Probate and Administration Act, 1881 — Section 78
High Courts14 Sept 1904
Ramanuja Aiyangar, Minor by his Guardian and Adoptive Mother Seshammal Vs Sadagopa Aiyangar
Madras High Court · (1905) 15 MLJ 249
Negotiable Instruments Act, 1881 (NI) — Section 32
High Courts12 Sept 1904
N. Krishnaswami Iyengar Vs Sivaswami Udayar and Others
Madras High Court · (1905) 15 MLJ 449
High Courts08 Sept 1904
Minakshisundaram Pillai Vs Chockalinga Royer through his Mother and Guardian, Ammakutti Ammal and Others
Madras High Court · (1905) 15 MLJ 10
High Courts08 Sept 1904
Periya Aiya alias Muthu Vijaya Raghunatha Pattathu Murugappa Vachamayali Thevar Vs Muthu Kana Rana Vena Venkatachellum Chettiar and Others
Madras High Court · (1905) 15 MLJ 24
High Courts07 Sept 1904
Ammayi Ammal Vs Rathna Pathan and Others
Madras High Court · (1904) 14 MLJ 467
Transfer of Property Act, 1882 — Section 85
High Courts06 Sept 1904
Jagannatha Pandiajiar Vs T.S. Muthia Pillai and Others
Madras High Court · (1904) 14 MLJ 477
High Courts06 Sept 1904
The Karur Municipal Council Vs K. Srinivasa Aiyangar
Madras High Court · (1904) 14 MLJ 466
High Courts31 Aug 1904
Venkatasami Pillai Vs Kuppayee Ammal and Others
Madras High Court · (1904) 14 MLJ 377
High Courts30 Aug 1904
Dasarathi Kundu Vs Bepin Behari Kundu and others
Calcutta High Court · (1904) 08 CAL CK 0010
High Courts30 Aug 1904
Sandu Sakul Mithu Tharaganar and Another Vs Hussain Sahib and Others
Madras High Court · (1904) 14 MLJ 474
High Courts30 Aug 1904
Sankaravadivelu Pillai and Another Vs The Secretary of State for India in Council the Collector and Others
Madras High Court · (1905) ILR (Mad) 72 : (1905) 15 MLJ 32
Civil Procedure Code, 1908 (CPC) — Section 30Limitation Act, 1963 — Section 21
High Courts30 Aug 1904
Annamalai Chettiar and Another Vs Pitchu Aiyar and Others
Madras High Court · (1905) ILR (Mad) 122 : (1905) 15 MLJ 28
High Courts26 Aug 1904
Sarat Chandra Bose Vs The Secretary of State for India in Council and Others
Calcutta High Court · (1904) 08 CAL CK 0014
High Courts25 Aug 1904Allowed
Syed Shah Hamid Hossein Sajada Nasin Vs Chowdhry Shaikh Mukhdun Raza
Calcutta High Court · (1904) 08 CAL CK 0011
High Courts23 Aug 1904
In Re: Kosa Kumaran
Madras High Court · 30 Ind. Cas. 450
Criminal Procedure Code, 1898 (CrPC) — Section 109, 110
High Courts22 Aug 1904Allowed
Azgar Ali Vs Asaboddin Kazi and Others
Calcutta High Court · (1904) 08 CAL CK 0015
High Courts22 Aug 1904Dismissed
Baikanta Chandra Roy Chowdhury and others Vs Kali Charan Roy Chowdhury and others
Calcutta High Court · (1904) 08 CAL CK 0002
High Courts19 Aug 1904
Bibee Tulsiman and others Vs Harihar Mahato and others
Calcutta High Court · (1904) 08 CAL CK 0001