High Courts12 Mar 1912
V. Venkatanarayana Pillai Vs V. Subbammal and Another
Madras High Court · (1912) 22 MLJ 395
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12,24,054 judgments in All Courts · page 60,292 of 61,203
High Courts12 Mar 1912
Zamindar of Chittedu Vs Pelleti Pedde Narayanappa Naidu and Others
Madras High Court · (1912) 23 MLJ 59
High Courts11 Mar 1912
Baij Nath Goenka Vs Padmanand Singh
Calcutta High Court · (1912) ILR (Cal) 818
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Mar 1912
E.M.D. Cohen Vs Allan Wilkie
Calcutta High Court · 14 Ind. Cas. 215
Contract Act, 1872 — Section 27Specific Relief Act, 1877 — Section 57
High Courts11 Mar 1912
Babu Baij Nath Goenka Vs Raja Pudmanand Singh Bahadur
Calcutta High Court · 14 Ind. Cas. 124
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Mar 1912
Bilas Chandra Mukherjee and Others Vs Akshay Kumar Das Sarkar and Others
Calcutta High Court · 14 Ind. Cas. 219
High Courts11 Mar 1912Dismissed
Nawal Singh Vs Emperor
Allahabad High Court · 14 Ind. Cas. 766
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts11 Mar 1912Allowed
Kalla and Others Vs Hargian and Another
Allahabad High Court · (1912) ILR (All) 416
High Courts11 Mar 1912Dismissed
Bohra Khetpal Vs Kuar Tikam Singh
Allahabad High Court · 14 Ind. Cas. 172
High Courts11 Mar 1912
Palampetiyan Nelukullathil Unni Moyan Vs Palampetiyan Nelukullathil Kattiyamma and Others
Madras High Court · 14 Ind. Cas. 259(1)
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts09 Mar 1912Disposed Of
Lochi Lal Vs Mewa Ram
Allahabad High Court · 14 Ind. Cas. 242
Provincial Small Cause Courts Act, 1887 — Section 17(1)
High Courts09 Mar 1912Dismissed
Har Sarup Vs Gur Charan Das
Allahabad High Court · (1912) ILR (All) 391
High Courts08 Mar 1912
Chunilal Sankalchand Vs Jaffir Alli Spinning and Weaving Co., Ltd.
Bombay High Court · (1912) 14 BOMLR 581
High Courts08 Mar 1912
Kailash Chandra Kar and Another Vs Haradhan Chatterjee
Calcutta High Court · 14 Ind. Cas. 190
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(4)
High Courts08 Mar 1912
Jharu Sheikh Vs Emperor
Calcutta High Court · 14 Ind. Cas. 320
Penal Code, 1860 (IPC) — Section 380, 456, 457