High Courts15 Mar 1912
Krishnamal Vs Krishnaiyangar and Another
Madras High Court · (1912) 23 MLJ 50
Penal Code, 1860 (IPC) — Section 499
JUDGMENT DATABASE
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12,24,054 judgments in All Courts · page 60,291 of 61,203
High Courts15 Mar 1912
In Re: Varayal Krishnan Nair
Madras High Court · 14 Ind. Cas. 319
Penal Code, 1860 (IPC) — Section 109, 379
High Courts14 Mar 1912
Birendra Kishore Manikya Vs Bhubaneswari
Calcutta High Court · (1912) ILR (Cal) 903
Bengal Tenancy Act, 1885 — Section 157
High Courts14 Mar 1912
Maharaja Birendra Kishore Manikya Bahadur Vs Bhubaneswari and Others
Calcutta High Court · 15 Ind. Cas. 620
Bengal Tenancy Act, 1885 — Section 157
High Courts14 Mar 1912
Emperor Vs Kassim Isub Sab
Bombay High Court · (1912) 14 BOMLR 365
Penal Code, 1860 (IPC) — Section 79
High Courts14 Mar 1912Dismissed
Emperor Vs Chhotalal Babar (No. 2.)
Bombay High Court · (1912) 14 BOMLR 367
Penal Code, 1860 (IPC) — Section 107, 109, 467
High Courts14 Mar 1912
Sree Raja Venkata Rangaya and Others Vs Murela Venkaya and Others
Madras High Court · 14 Ind. Cas. 259
Limitation Act, 1963 — Section 14
High Courts13 Mar 1912
Rash Behary Ghoshal and Another Vs J.C. Stalkart
Calcutta High Court · 14 Ind. Cas. 166
Bengal Municipal Act, 1884 — Section 15, 69
High Courts13 Mar 1912
Pika Bewa Vs Emperor
Calcutta High Court · (1912) ILR (Cal) 855 : 14 Ind. Cas. 195
Penal Code, 1860 (IPC) — Section 302
High Courts13 Mar 1912
Kunja Bhuniya and Another Vs Emperor
Calcutta High Court · 15 Ind. Cas. 481
Penal Code, 1860 (IPC) — Section 147
High Courts13 Mar 1912
Kunja Bhuiya Vs Emperor
Calcutta High Court · (1912) ILR (Cal) 896
Penal Code, 1860 (IPC) — Section 149, 325, 34
High Courts12 Mar 1912
Peary Mohan Roy Vs Sarat Kumari Debi and Others
Calcutta High Court · 14 Ind. Cas. 177
High Courts12 Mar 1912
Jharula Das Vs Jalandhar Thakur and Another
Calcutta High Court · 14 Ind. Cas. 142
High Courts12 Mar 1912
Magniram Vithuram Marwadi Vs Bakubai Rakhma Lohar
Bombay High Court · (1912) 14 BOMLR 598
Specific Relief Act, 1877 — Section 18
High Courts12 Mar 1912
Himatlal Motilal Vs Vasudeo Ganesh Mhashar
Bombay High Court · (1912) 14 BOMLR 634
Specific Relief Act, 1877 — Section 27Trusts Act, 1882 — Section 91
High Courts12 Mar 1912
Jessiram Jagannath Vs Tulsidas Damodhar
Bombay High Court · (1912) 14 BOMLR 617
High Courts12 Mar 1912Dismissed
Ismail Khan Vs Mithu Lal and Others
Allahabad High Court · 14 Ind. Cas. 799
High Courts12 Mar 1912
Tiruvandhipuram Lakshmi Kumara Akkulu Nayanim Varu, Zemindar of Chittedu by his Gumashtah, Gudali Ramiah Vs Palleti Pedda Narayanappa Nayudu and Others
Madras High Court · 14 Ind. Cas. 563