High Courts19 Mar 1912
Kumar Kalanand Singh and Another Vs Kumar Kamalanand Singh and Others
Calcutta High Court · 14 Ind. Cas. 225
Estates Partition Act, 1897 — Section 26, 27, 5, 5(4)Specific Relief Act, 1963 — Section 42
JUDGMENT DATABASE
Search 12,24,054 Indian judgments.
12,24,054 judgments in All Courts · page 60,290 of 61,203
High Courts19 Mar 1912
Srimati Trinayani Dasi Vs Krsihna Lal Dey and Others
Calcutta High Court · 14 Ind. Cas. 724
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 32
High Courts19 Mar 1912
Maharaja Manindra Chandra Nandi Vs Jagannath Khan
Calcutta High Court · 14 Ind. Cas. 229
High Courts19 Mar 1912Dismissed
Kamta Parshad Singh Vs Sidh Narain Singh and Others
Allahabad High Court · 14 Ind. Cas. 251
High Courts19 Mar 1912
Sham Manohar and Another Vs Great Indian Peninsula Railway
Allahabad High Court · (1912) ILR (All) 422
High Courts19 Mar 1912
Great Indian Peninsula Railway Company Vs Sham Manohar and Others
Allahabad High Court · 14 Ind. Cas. 803
Railways Act, 1890 — Section 75, 80
High Courts18 Mar 1912
Tarani Kant Bhattacharyya and Another Vs Bhobani Nath Dey Sarkar
Calcutta High Court · 14 Ind. Cas. 218
Court of Wards Act, 1879 — Section 39Lunacy Act, 1912 — Section 14
High Courts18 Mar 1912
Ahad Baksh Molla Vs Sheikh Babar Ali and Another
Calcutta High Court · 14 Ind. Cas. 173
Registration Act, 1877 — Section 77
High Courts18 Mar 1912
Anandamoyee Chowdhurani Vs Gokul Chandra Roy and Others
Calcutta High Court · 14 Ind. Cas. 290
Civil Procedure Code, 1908 (CPC) — Order 25 Rule 1, Order 25 Rule 1(3)
High Courts18 Mar 1912
Panchanan Ghosh Vs Mir Abdul Molik and Others
Calcutta High Court · 16 Ind. Cas. 703
High Courts15 Mar 1912
Mahadev Laxman Wagle Vs Govind Parashram Wagle
Bombay High Court · 16 Ind. Cas. 991
High Courts15 Mar 1912
Tirthabasi Singh Rai and Another Vs Purna Chandra Nag and Others
Calcutta High Court · 14 Ind. Cas. 230
Bengal Tenancy Act, 1885 — Section 149(3)
High Courts15 Mar 1912Dismissed
Ali Bakhsh and Others Vs Barkat-Ullah and Others
Allahabad High Court · (1912) ILR (All) 419
High Courts15 Mar 1912Dismissed
Ali Baksh and Others Vs Barkatullah and Others
Allahabad High Court · 14 Ind. Cas. 181
North Western Provinces Tenancy Act, 1901 — Section 22
High Courts15 Mar 1912
Potaraju Venkata Reddy Vs Emperor
Madras High Court · 14 Ind. Cas. 659 : (1912) 23 MLJ 39
Penal Code, 1860 (IPC) — Section 499
High Courts15 Mar 1912
K. Kochunny alias Mannaraghat Elaya Nair Vs P.C. Manavikrama Rajah Amyal
Madras High Court · 14 Ind. Cas. 318
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts15 Mar 1912
Rangasawmi Iyengar Vs Rangasawmi Iyengar and Others
Madras High Court · 14 Ind. Cas. 282
Civil Procedure Code, 1908 (CPC) — Section 115