High Courts09 Nov 1908
Ram Lochan Singh and Others Vs Beni Prasad Kumari and on her death Kumar Newaz Prosad Singh
Calcutta High Court · 1 Ind. Cas. 933
JUDGMENT DATABASE
Search 12,19,081 Indian judgments.
12,19,081 judgments in All Courts · page 60,293 of 60,955
High Courts09 Nov 1908
Ram Lochan Singh Vs Beni Prasad Kumri
Calcutta High Court · (1909) ILR (Cal) 252
High Courts09 Nov 1908
Debendra Nath Ghosh Vs Sheikh Esha Huq Mistri
Calcutta High Court · 5 Ind. Cas. 58
High Courts09 Nov 1908Dismissed
Sadar-Ud-Din Ahmad and Others Vs Chajju and Others
Allahabad High Court · (1909) ILR (All) 13
High Courts09 Nov 1908
Palaniandy Pillai Vs Arunachellum Pillai
Madras High Court · (1909) ILR (Mad) 255 : 3 Ind. Cas. 387
High Courts06 Nov 1908
R.T. Hopcroft Vs The Emperor
Calcutta High Court · 1 Ind. Cas. 737
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts06 Nov 1908
Hopcroft Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 163
Criminal Procedure Code, 1898 (CrPC) — Section 107, 443
High Courts06 Nov 1908
Kishori Lal Panuri and Another Vs Emperor
Calcutta High Court · 4 Ind. Cas. 72
Criminal Procedure Code, 1898 (CrPC) — Section 133, 135, 137, 138, 141
High Courts06 Nov 1908Dismissed
Joti Prasad Vs Aziz Khan and Others
Allahabad High Court · (1909) ILR (All) 11 : 1 Ind. Cas. 53
Transfer of Property Act, 1882 — Section 85
High Courts06 Nov 1908
Cherukoori Pedda Saddayya and Another Vs Cherukoori Polayya and Others
Madras High Court · 2 Ind. Cas. 610
High Courts06 Nov 1908
Saminatha Pillai Vs Saminatha Iyer
Madras High Court · 4 Ind. Cas. 1096
Transfer of Property Act, 1882 — Section 99
High Courts05 Nov 1908
Muhammad Abdul Satar Saheb Vs Mekkena Kondappa Naidu
Madras High Court · 4 Ind. Cas. 1108
High Courts04 Nov 1908
Krishnasamy Panikundar Vs S.R.M.A.R. Ramasawmy Chettiar
Madras High Court · 1 Ind. Cas. 73(1)
High Courts04 Nov 1908
Sambasiva Aiyar Vs Seethalakshmi Ammal
Madras High Court · 4 Ind. Cas. 162
Contract Act, 1872 — Section 69
High Courts04 Nov 1908
A. Raghunatha Chariar and Others Vs Tiruvengada Ramanujah Chariar
Madras High Court · 3 Ind. Cas. 123
Limitation Act, 1963 — Article 124
High Courts04 Nov 1908
In Re: V.O. Chidambaram Pillai
Madras High Court · (1909) ILR (Mad) 3 : 1 Ind. Cas. 36
High Courts03 Nov 1908Disposed Of
Kedar Singh and Others Vs Matabadal Singh and Others
Allahabad High Court · (1909) ILR (All) 44 : 1 Ind. Cas. 703