High Courts14 Nov 1923
P. Venkatachalam Chetty Vs P.S. Govindaswami Naicker
Madras High Court · AIR 1924 Mad 605 : 78 Ind. Cas. 156 : (1924) 19 LW 434 : (1924) 46 MLJ 288
Probate and Administration Act, 1881 — Section 3
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,573 of 61,482
High Courts14 Nov 1923
Akhileswari Dasi and Another Vs Hari Charan Mirdha and Another
Calcutta High Court · AIR 1925 Cal 223 : 84 Ind. Cas. 689
Probate and Administration Act, 1881 — Section 50
High Courts14 Nov 1923
Bishun Lal and Another Vs Bindeshwari Sahu
Patna High Court · AIR 1924 Patna 712
Chotanagpur Tenancy Act, 1908 — Section 181, 181(b)
High Courts14 Nov 1923
Zahur Main and Another Vs Puran Singh and Others
Patna High Court · AIR 1924 Patna 525
Succession Certificate Act, 1889 — Section 4
High Courts14 Nov 1923
Binode Behari Bose and Others Vs Tokhi Singh and Another
Patna High Court · AIR 1924 Patna 604
Bengal Tenancy Act, 1885 — Section 70
High Courts14 Nov 1923
Khub Lal Upadhya Vs Jhapsi Kundu and Others
Patna High Court · AIR 1924 Patna 613
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 4, Order 34 Rule 1, 99
Privy Council14 Nov 1923
Raja Brij Narain Rai Vs Mangla Prasad Rai and others
Privy Council · (1924) AIR(PC) 50
High Courts14 Nov 1923
Abdul Qaiyum Khan Vs Emperor
Allahabad High Court · AIR 1925 All 99 : 81 Ind. Cas. 116
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts14 Nov 1923
C. Doraivelu Mudaliar and Others Vs G.R. Audikesavalu Naidu
Madras High Court · (1924) 19 LW 388 : (1924) 46 MLJ 343
High Courts13 Nov 1923
Manindra Chandra Nandi Vs Provas Chandra Mitter
Calcutta High Court · (1924) ILR (Cal) 279
Specific Relief Act, 1877 — Section 45
High Courts13 Nov 1923Allowed
Kondama Naicker Vs Kandasamy Goundar
Bombay High Court · (1924) 26 BOMLR 198
High Courts13 Nov 1923
Gobind Singh and Others Vs Gopal Saran Singh
Patna High Court · AIR 1924 Patna 343
Trusts Act, 1882 — Section 71, 77, 83
High Courts13 Nov 1923
Gobind Singh and Others Vs Maharaj Kumar Gopal Saran Singh
Patna High Court · 80 Ind. Cas. 652
Penal Code, 1860 (IPC) — Section 71, 77, 83, 94
Privy Council13 Nov 1923
Obala Kondama Naicker Ayyan and another Vs Kandasamy Goundar
Privy Council · (1924) AIR(PC) 56
High Courts13 Nov 1923Dismissed
East Indian Railway Company Vs Sri Ram Mahadeo
Allahabad High Court · 79 Ind. Cas. 341
High Courts13 Nov 1923Dismissed
Sri Ram Mahadeo Vs East Indian Railway Company
Allahabad High Court · (1924) ILR (All) 125
High Courts13 Nov 1923
L. Rama Naidu Vs L. Ramakrishna Naidu
Madras High Court · AIR 1924 Mad 527 : (1924) 19 LW 235
Civil Procedure Code, 1908 (CPC) — Section 47, 96