High Courts20 Nov 1923
Ponnuswamy Aiyar and Narayanaswamy Aiyar and Another Vs Damodar Hunsraj
Madras High Court · AIR 1924 Mad 464
Civil Procedure Code, 1908 (CPC) — Section 20(c)
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,571 of 61,482
High Courts20 Nov 1923
Ponnuswamy Iyer and Others Vs Damodar Hunsraj
Madras High Court · 79 Ind. Cas. 800 : (1924) 19 LW 168
High Courts20 Nov 1923
Abdul Sattar Sahib Vs The Special Deputy Collector, Vizagapatam Harbour Acquisition and Others
Madras High Court · AIR 1924 Mad 442 : (1924) ILR (Mad) 357 : 84 Ind. Cas. 616 : (1924) 19 LW 445 : (1924) 46 MLJ 209
Land Acquisition Act, 1894 — Section 18
High Courts20 Nov 1923
Ponnuswami Iyer and Narayana Swami Iyer and Another Vs Damodar Hunsraj
Madras High Court · (1924) 46 MLJ 82
Civil Procedure Code, 1908 (CPC) — Section 20(c)
High Courts20 Nov 1923
In Re: P. Kottoora Thevan and Others
Madras High Court · AIR 1924 Mad 584 : (1924) 19 LW 211 : (1924) 46 MLJ 311
High Courts19 Nov 1923
Chandmul Mulchand Vs S. and C. Nordlinger
Calcutta High Court · AIR 1924 Cal 490 : 80 Ind. Cas. 151
High Courts19 Nov 1923
Kishan Bahadur Vs Sassaram Lime Ltd.
Patna High Court · AIR 1924 Patna 521
Negotiable Instruments Act, 1881 (NI) — Section 118, 9Provincial Small Cause Courts Act, 1887 — Section 25
High Courts19 Nov 1923
Gokhula Nand and Others Vs B. Baldeo Narayan Singh and Others
Patna High Court · AIR 1924 Patna 796
High Courts19 Nov 1923
Kishen Prasad Vs Sassaram Lime, Ltd.
Patna High Court · 80 Ind. Cas. 572
Negotiable Instruments Act, 1881 (NI) — Section 118, 43, 44, 45, 9Provincial Small Cause Courts Act, 1887 — Section 25
High Courts19 Nov 1923
Gokhulanand and Others Vs Baldev Narain Singh and Others
Patna High Court · 86 Ind. Cas. 681
Privy Council19 Nov 1923
Khanderao Vithoba Kore, since deceased Now represented By Bhimabai Vs The Municipal Corporation of Bombay and another
Privy Council · (1924) AIR(PC) 3
High Courts19 Nov 1923
Kandaswami Mudaliar and Others Vs P. Arunachala Chetti and Others
Madras High Court · AIR 1925 Mad 462 : (1925) 21 LW 24
High Courts16 Nov 1923Allowed
Achyut Vishnu Patankar Vs Tapibai Krishnaji Joshi
Bombay High Court · AIR 1924 Bom 310 : (1924) 26 BOMLR 103 : 79 Ind. Cas. 753
High Courts16 Nov 1923
Mallireddi Ayyareddi Vs Adusumilli Gopalkrishnayya
Bombay High Court · (1924) 26 BOMLR 204
Transfer of Property Act, 1882 — Section 101
High Courts16 Nov 1923
Ramnath Sarangi Vs Gobardhan Pandey and Others
Patna High Court · 81 Ind. Cas. 669
High Courts16 Nov 1923
Nripendranath Chatterjee and Others Vs Jhumak Mandar and Others
Patna High Court · 80 Ind. Cas. 588
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts16 Nov 1923
Kishundeo Singh and Others Vs Jaglal Sahu
Patna High Court · AIR 1925 Patna 291
Transfer of Property Act, 1882 — Section 68
High Courts16 Nov 1923Dismissed
Kuar Jaswant Singh and Others Vs Emperor
Allahabad High Court · AIR 1924 All 317 : 81 Ind. Cas. 112
Penal Code, 1860 (IPC) — Section 395