High Courts22 Nov 1923
Gopalia Kallaiya Vs Emperor
Bombay High Court · 81 Ind. Cas. 317
Penal Code, 1860 (IPC) — Section 324
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,569 of 61,482
High Courts22 Nov 1923
Hasim Ali and Others Vs Abjal Khan and Others
Calcutta High Court · AIR 1924 Cal 1046 : 82 Ind. Cas. 392
Criminal Procedure Code, 1898 (CrPC) — Section 145Evidence Act, 1872 — Section 13
High Courts22 Nov 1923
Dharani Mohan Roy and Others Vs Ashutosh Mookerjee and Amrita Lal Mookerjee
Calcutta High Court · AIR 1924 Cal 907
Bengal Tenancy Act, 1885 — Section 105, 109
High Courts22 Nov 1923
Dharani Mohan Ray Vs Asutosh Mukerji and Others
Calcutta High Court · 82 Ind. Cas. 396
Bengal Tenancy Act, 1885 — Section 105, 105A, 106, 107, 108
High Courts22 Nov 1923
Jagadish Chandra De and Others Vs Harihar De
Calcutta High Court · AIR 1924 Cal 1042
Civil Procedure Code, 1908 (CPC) — Section 103Evidence Act, 1872 — Section 32, 32(3)
Privy Council22 Nov 1923
Baijnath Singh and others Vs Jamal Bros. and Co. Ltd. and another
Privy Council · (1924) AIR(PC) 48
Privy Council22 Nov 1923
Pujari Lakshmana Goundan and another Vs Subramania Ayyar and others
Privy Council · (1924) AIR(PC) 44
High Courts22 Nov 1923Dismissed
Nandan Singh Vs Guptar Singh and Others
Allahabad High Court · AIR 1924 All 424 : 79 Ind. Cas. 630
High Courts22 Nov 1923
Dhanraj Misir Vs Rameshwar Misir
Allahabad High Court · AIR 1924 All 227 : 78 Ind. Cas. 904
High Courts22 Nov 1923
Rajrangisingh Vs Sheo Barat
Allahabad High Court · 78 Ind. Cas. 531
North Western Provinces Tenancy Act, 1901 — Section 20
High Courts22 Nov 1923
Kanhaiya Lal Vs Musammat Azmatunnisa
Allahabad High Court · AIR 1924 All 840 : 78 Ind. Cas. 877
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts22 Nov 1923
Subbayya Chakkiliyan Vs Manjam Muthia Goundan and Another
Madras High Court · AIR 1924 Mad 493
High Courts22 Nov 1923
Subbayya Chakiliyan Vs Maniam Muttiah Goundan and Another
Madras High Court · 78 Ind. Cas. 414 : (1924) 19 LW 245
High Courts22 Nov 1923
Subbayya Chakkiliyan Vs Maniam Muthiah Goundan and Another
Madras High Court · (1924) 46 MLJ 182
High Courts22 Nov 1923
Yezzu Mallayya Vs Talluri Punnamma, by next friend Konakalla Punnayya
Madras High Court · (1924) ILR (Mad) 476 : (1924) 19 LW 410 : (1924) 46 MLJ 291
High Courts21 Nov 1923
Sankaranarayana Pillai and Others Vs Rajamani alias Guruswami Nadar and Others
Madras High Court · (1924) ILR (Mad) 462 : (1924) 20 LW 657 : (1924) 46 MLJ 314
High Courts21 Nov 1923
Mahmud Sheikh and Another Vs Kankinarah Co., Ltd.
Calcutta High Court · AIR 1924 Cal 665
Civil Procedure Code, 1908 (CPC) — Section 5(2)
High Courts21 Nov 1923
The East Indian Railway Company Vs Kanailal
Calcutta High Court · 80 Ind. Cas. 205
High Courts21 Nov 1923
The East Indian Railway Co. Vs Kanai Lal
Calcutta High Court · AIR 1924 Cal 493
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Nov 1923
Jagabandhu Nandi and Others Vs Abdul Hamid Mea and Others
Calcutta High Court · AIR 1925 Cal 82 : 85 Ind. Cas. 214
Bengal Tenancy Act, 1885 — Section 148A