Privy Council26 Nov 1923
Malireddi ayyareddi Vs Adusumilli Gopalkrishnayya and another
Privy Council · (1924) AIR(PC) 36
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,568 of 61,482
High Courts26 Nov 1923Dismissed
Rukka and Others Vs Chhiddu and Others
Allahabad High Court · 84 Ind. Cas. 522
High Courts26 Nov 1923Dismissed
Ram Charan Lal Vs Dharam Singh and another
Allahabad High Court · (1923) 11 AHC CK 0049
High Courts26 Nov 1923Dismissed
Ram Charan Lal Vs Dharam Singh and Another
Allahabad High Court · (1924) ILR (All) 173 : 79 Ind. Cas. 626
Transfer of Property Act, 1882 — Section 58(c)
High Courts26 Nov 1923Allowed
Emperor Vs Sheo Baran Singh
Allahabad High Court · AIR 1924 All 438 : 81 Ind. Cas. 705
High Courts23 Nov 1923
C. Adimoola Mudaliar Vs N.C. Manicka Mudaliar T. Subbaraya Mudaliar Vs Visalakshi Ammal Nallathambi Mudaliar Vs M. Manicka Mudaliar
Madras High Court · 78 Ind. Cas. 142
High Courts23 Nov 1923
Rama Nath Sant and Others Vs Official Trustee of Bengal
Calcutta High Court · AIR 1925 Cal 799
Bengal Tenancy Act, 1885 — Section 102(c)
High Courts23 Nov 1923
Kali Charan Banik Vs Mani Mohan Saha Banik
Calcutta High Court · AIR 1924 Cal 794
Stamp Act, 1899 — Section 35(a)
High Courts23 Nov 1923
Rama Nath Saut and Others Vs Official Trustee of Bengal as Trustee to the estate of late Maniklal Seal
Calcutta High Court · 87 Ind. Cas. 1014
Bengal Tenancy Act, 1885 — Section 102(e)
High Courts23 Nov 1923
Ali Nawaz Vs Karim Baksh Chaudhury
Calcutta High Court · AIR 1924 Cal 1044 : 84 Ind. Cas. 405
Bengal Tenancy Act, 1885 — Section 52(1)(b)
High Courts23 Nov 1923
Kali Charan Banik Vs Mani Mohon Saha Banik
Calcutta High Court · 82 Ind. Cas. 416
Stamp Act, 1899 — Article 5(c), 35(a)
Privy Council23 Nov 1923
The India general navigation and railway Co. ltd. Vs the Dekhari tea company, Ltd., and others
Privy Council · (1924) AIR(PC) 40
Privy Council23 Nov 1923
Raja Shri Prakash Singh Vs The Allahabad Bank Ltd.
Privy Council · (1929) AIR(PC) 19
High Courts23 Nov 1923
Veeraswamy Mudali Vs Palaniappan and Others
Madras High Court · AIR 1924 Mad 626
Madras Estates Land Act, 1908 — Section 3(16)
High Courts23 Nov 1923
C. Adimoola Mudaliar Vs N.C. Manicka Mudaliar
Madras High Court · (1924) 19 LW 238 : (1924) 46 MLJ 329
High Courts23 Nov 1923
Ponnusami Aiyar, Narayanasami Aiyar and G. Kuppusami Naidu and Co. Vs Damodar Hunsraj
Madras High Court · (1924) ILR (Mad) 403
High Courts23 Nov 1923
Veerasami Mudali Vs Palaniyappan and Others
Madras High Court · 84 Ind. Cas. 799 : (1924) 19 LW 513 : (1924) 46 MLJ 515
High Courts23 Nov 1923
In Re: Chinniah alias Krishnaswami Naidu
Madras High Court · (1924) ILR (Mad) 426 : (1924) 19 LW 219 : (1924) 46 MLJ 309
High Courts22 Nov 1923
Emperor Vs Gopalia Kallaiya
Bombay High Court · AIR 1924 Bom 333 : (1924) 26 BOMLR 138
Penal Code, 1860 (IPC) — Section 342, 76