High Courts29 Nov 1923
Jawahir Lal Vs Jarau Lal and Others
Allahabad High Court · AIR 1924 All 350 : (1924) ILR (All) 192 : 79 Ind. Cas. 861
Transfer of Property Act, 1882 — Section 6
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,567 of 61,482
High Courts29 Nov 1923
Ramaswami Goundan Vs Kalaivasal Marudai Reddi and Others
Madras High Court · 84 Ind. Cas. 622
High Courts29 Nov 1923
Ramaswami Reddi Vs Talaivasal Marudai Reddi and Others
Madras High Court · AIR 1924 Mad 469 : (1924) 19 LW 377 : (1924) 46 MLJ 198
High Courts29 Nov 1923
Sami Chetti (died) and Another Vs Adaikkalam Chetti and Another
Madras High Court · AIR 1924 Mad 484 : (1924) 46 MLJ 179
High Courts28 Nov 1923
Kameswari Dasya Vs Sshuram Deka and Another
Calcutta High Court · AIR 1924 Cal 792 : 83 Ind. Cas. 229
High Courts28 Nov 1923
Sheonandan Prosad and Another Vs Damodar Prosad and Others
Patna High Court · AIR 1924 Patna 711
High Courts28 Nov 1923Disposed Of
The Municipal Board of Benares Vs A.C. Mukerji and Others
Allahabad High Court · (1924) ILR (All) 175
High Courts28 Nov 1923
Gobind Ram Vs Emperor
Allahabad High Court · AIR 1924 All 558 : 81 Ind. Cas. 100
High Courts28 Nov 1923
Ghanram Rai and Another Vs Emperor
Allahabad High Court · AIR 1924 All 453 : 83 Ind. Cas. 498
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts28 Nov 1923
A.C. Mukerji Vs The Municipal Board
Allahabad High Court · (1923) 11 AHC CK 0001
High Courts27 Nov 1923Dismissed
Shripathi Laxman Kshirsagar Vs Balvantrao Krishna Chitnis
Bombay High Court · (1924) 26 BOMLR 149
Registration Act, 1908 — Section 17
High Courts27 Nov 1923
Abdul Gafur and Others Vs Ali Miah, Sub-Registrar
Calcutta High Court · AIR 1925 Cal 26
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(4)
High Courts27 Nov 1923
Abdul Gafur and Others Vs Ali Miah
Calcutta High Court · 82 Ind. Cas. 369
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts27 Nov 1923
Joshi Shib Prakash and Others Vs Jhinguria and Others
Allahabad High Court · (1924) ILR (All) 144 : 78 Ind. Cas. 416
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts27 Nov 1923
S. Vaithianatha Aiyar and Another Vs S. Subramania Aiyar and Others
Madras High Court · AIR 1925 Mad 301 : 78 Ind. Cas. 238
Civil Procedure Code, 1908 (CPC) — Section 14(c)
High Courts27 Nov 1923
Abdul Rahiman Sahib Chowdry and Others Vs Murugappa Naicker and Others
Madras High Court · AIR 1924 Mad 577 : (1924) 19 LW 352
High Courts26 Nov 1923
Jyotsna Nath Sikdar Vs King-Emperor
Calcutta High Court · AIR 1924 Cal 780 : 83 Ind. Cas. 591
Criminal Procedure Code, 1898 (CrPC) — Section 347Penal Code, 1860 (IPC) — Section 120B, 467, 471
High Courts26 Nov 1923
Ram Chandra Sahu and Another Vs Kasem Khan and Another
Calcutta High Court · AIR 1925 Cal 29
Contract Act, 1872 — Section 251Partnership Act, 1980 — Section 5
High Courts26 Nov 1923
Jyotsna Nath Sikdar Vs Emperor
Calcutta High Court · (1924) ILR (Cal) 442
Criminal Procedure Code, 1898 (CrPC) — Section 347