High Courts05 Dec 1923
W.H. Nurse Vs Rustomji Dorabji
Madras High Court · AIR 1924 Mad 670(1) : (1924) 19 LW 397 : (1924) 46 MLJ 353
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,565 of 61,482
High Courts05 Dec 1923
K. Rayrappan Kutti Nambiar Vs Kalliayt Thazhathveetil Chathathut Kutti Nambiyar
Madras High Court · AIR 1924 Mad 621
Court Fees Act, 1870 — Section 7(4)(e)
High Courts05 Dec 1923
Kauna Panikkar and Others Vs Nanchan and Others
Madras High Court · 78 Ind. Cas. 564
High Courts04 Dec 1923
Lalloo Prasad Singh Vs Lachman Singh
Patna High Court · AIR 1924 Patna 438
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts04 Dec 1923
Kamlanath Jha and Others Vs Mobit Narain Jha
Patna High Court · AIR 1924 Patna 800
Civil Procedure Code, 1908 (CPC) — Section 144, 151
High Courts04 Dec 1923
East Indian Railway Co. Vs Ram Lakhan Ram
Patna High Court · AIR 1925 Patna 37
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(5)Limitation Act, 1963 — Section 22
High Courts04 Dec 1923
Laloo Prasad Singh and Others Vs Lachman Singh and Others
Patna High Court · 82 Ind. Cas. 510
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts04 Dec 1923
Tilakhdari Singh Vs Chaturgan Bind and Others
Patna High Court · AIR 1925 Patna 118
Bengal Tenancy Act, 1885 — Section 48, 5(3)
High Courts04 Dec 1923
Nageshwar Bux Rai Vs Biseshwar Dayal Singh
Patna High Court · AIR 1924 Patna 446
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 5 Rule 19, Order 9 Rule 13
High Courts04 Dec 1923Dismissed
Mahabir Vs Manohar Singh
Allahabad High Court · AIR 1924 All 540 : (1924) ILR (All) 208 : 79 Ind. Cas. 816
High Courts04 Dec 1923Dismissed
Dildar Vs Shukrullah and Others
Allahabad High Court · (1923) 12 AHC CK 0009
High Courts03 Dec 1923Disposed Of
Mt. Rameshra and others Vs Kalpoo Rai and another
Allahabad High Court · (1923) 12 AHC CK 0045
High Courts03 Dec 1923Dismissed
Bindeshwari Prasad Tiwari Vs Hanuman Prasad Tiwari
Allahabad High Court · (1923) 12 AHC CK 0041
High Courts03 Dec 1923Dismissed
Kalyan Rai Vs Jagannath and Others
Allahabad High Court · AIR 1925 All 130 : 78 Ind. Cas. 1033
High Courts03 Dec 1923Dismissed
Bhullan Singh Vs Khushi Ram and Others
Allahabad High Court · AIR 1924 All 229 : 79 Ind. Cas. 320
Evidence Act, 1872 — Section 92
High Courts03 Dec 1923
Immudipattam Janakirama Kumara Kondama Subramania Narhimuthu Bommayya Naicken Ayyan Avergal Vs C. Subramania Aiyar
Madras High Court · 83 Ind. Cas. 165
Tamil Nadu Impartible Estates Act, 1904 — Section 4
High Courts03 Dec 1923
Bommayya Naicken Vs C. Subramania Iyer
Madras High Court · AIR 1924 Mad 707
Tamil Nadu Impartible Estates Act, 1904 — Section 4
High Courts03 Dec 1923
Nataraja Pillai Vs Rengasami Pillai and Others
Madras High Court · AIR 1924 Mad 657 : (1924) ILR (Mad) 384 : (1924) 19 LW 358 : (1924) 46 MLJ 274
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 172